High Courts02 Jan 1917Allowed
Brajendra Kishore Roy Chowdhury Vs Hindustan Co-operative Insurance Society Ld.
Calcutta High Court · (1917) 01 CAL CK 0011
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,669 of 3,203
High Courts01 Jan 1917
C.E. Grey, Official Trustee of Bengal Vs The Secretary of State for India in Council and Bagabutti Das Seal and Others
Calcutta High Court · 39 Ind. Cas. 619
Land Acquisition Act, 1894 — Section 23(1)
High Courts21 Dec 1916
Rajeswari Dasi and Another Vs Benoda Sundari Dasi and Another
Calcutta High Court · 44 Ind. Cas. 533
Civil Procedure Code, 1908 (CPC) — Section 64Evidence Act, 1872 — Section 69
High Courts21 Dec 1916
Panchanon Majumdar Vs Binoy Krishna Banerjee
Calcutta High Court · 44 Ind. Cas. 538
High Courts20 Dec 1916
Sant Prasad Singh Vs Babu Hari Singh and Others
Calcutta High Court · 38 Ind. Cas. 161
Penal Code, 1860 (IPC) — Section 403
High Courts18 Dec 1916
Upendra Nath Ghose and Others Vs Dwarkanath Biswas and Another
Calcutta High Court · 44 Ind. Cas. 593
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts18 Dec 1916
Upendra Nath Ghose and Others Vs Dwarka Nath Biswas and Another
Calcutta High Court · 55 Ind. Cas. 790
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts15 Dec 1916
Raja Srinath Roy and Others Vs Probhat Chandra Chatterjee and Others
Calcutta High Court · 38 Ind. Cas. 333
Bengal Survey Act, 1875 — Section 41Criminal Procedure Code, 1898 (CrPC) — Section 145(1), 145(4)
High Courts15 Dec 1916
Sudarshan Das Vs Biraja Sundari Dasi and Others
Calcutta High Court · 38 Ind. Cas. 338
High Courts14 Dec 1916
In Re: Sital Prosad and Others Badrinarain Agarwalla
Calcutta High Court · 41 Ind. Cas. 288
Contract Act, 1872 — Section 201
High Courts14 Dec 1916
Rasmut Ali and Others Vs Asab Ali and Others
Calcutta High Court · 38 Ind. Cas. 140
High Courts13 Dec 1916
Narain Chandra Dalal Vs Maharaja Manindra Chandra Nandi and Others
Calcutta High Court · 37 Ind. Cas. 999
Bengal Tenancy Act, 1885 — Section 23, 50
High Courts13 Dec 1916
Ramani Mohan Roy Vs Jagubandhu Karmakar and, Ors.
Calcutta High Court · 37 Ind. Cas. 881
Bengal Tenancy Act, 1885 — Section 167
High Courts13 Dec 1916
Chairman of the Commissioner of the Noavadwip Municipality Vs Gour Chandra Goswami and Another
Calcutta High Court · 38 Ind. Cas. 789
Bengal Municipal Act, 1932 — Section 321
High Courts13 Dec 1916
Jamini Mohan Gupta Vs Ram Narayan Parey and Others
Calcutta High Court · 38 Ind. Cas. 542
Transfer of Property Act, 1882 — Section 81
High Courts12 Dec 1916
Upendra Nath Ghose and Others Vs Gopi Charan Saha and Others
Calcutta High Court · 44 Ind. Cas. 595
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts12 Dec 1916
K. Simhachalam Vs Rati Kanta Laha
Calcutta High Court · 41 Ind. Cas. 138
Criminal Procedure Code, 1898 (CrPC) — Section 177, 179, 181(2)Penal Code, 1860 (IPC) — Section 403
High Courts12 Dec 1916
Priyanath Mitter and Another Vs Anath Nath Dev
Calcutta High Court · 37 Ind. Cas. 942
Bengal Tenancy Act, 1885 — Section 87