High Courts10 Jan 1917
Sarat Chandra Ghosh and Others Vs Entaz Sheik and Others
Calcutta High Court · 38 Ind. Cas. 578
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,668 of 3,203
High Courts10 Jan 1917Dismissed
Moharaj Bahadur Singh Vs Inder Chand Bothra
Calcutta High Court · (1917) 01 CAL CK 0008
High Courts09 Jan 1917
Joyanuddin Khan Vs Jamiruddin Sarkar
Calcutta High Court · (1917) 01 CAL CK 0039
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17(1), Order 21 Rule 17(2)
High Courts09 Jan 1917
Kailas Chandra Sarkar Vs Kantiram Das Bania
Calcutta High Court · 37 Ind. Cas. 993
High Courts09 Jan 1917
Sashi Bhusan Das Vs Pratur Chandra Roy and Others
Calcutta High Court · 37 Ind. Cas. 802
Limitation Act, 1908 — Article 181, 182
High Courts09 Jan 1917
Re Ketokey Charan Banerji and Others Vs Srimati Sarat Kumari Debi
Calcutta High Court · 40 Ind. Cas. 999
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts09 Jan 1917
Nibaran Chandra Kundu Vs Chairman of the Corporation of Calcutta
Calcutta High Court · 38 Ind. Cas. 960
High Courts09 Jan 1917
Ganga Prasad Dutt Vs Rani Hemangini Debt, Executrix To The Estate Of Late Raja Jogendra Nath Roy Bahadur and Others
Calcutta High Court · 37 Ind. Cas. 997
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts07 Jan 1917
Upendralal Gupta and Others Vs Jogesh Chandra Roy
Calcutta High Court · 38 Ind. Cas. 56
High Courts05 Jan 1917
Raj Kumar Deoty Vs Satish Chandra Ghosh
Calcutta High Court · 40 Ind. Cas. 735
Criminal Procedure Code, 1898 (CrPC) — Section 195(7)
High Courts05 Jan 1917
Srimati Karimunnessa Chowdhurani Vs Srimati Ekiwa Syed Badrul Hyder Chowdhury and Others Vs Ali Ashraf Chowdhury and Others
Calcutta High Court · 37 Ind. Cas. 904
High Courts05 Jan 1917
Jayanuddin Khan Vs Jamiruddin Sarkar
Calcutta High Court · (1917) 01 CAL CK 0007
High Courts05 Jan 1917
Shamiruddin Mandal Vs Abdul Bari Mandal and Others
Calcutta High Court · 38 Ind. Cas. 25
High Courts04 Jan 1917
Hari Mohan Pal and Another Vs Kailash Chndra Dhur and Sheikh Imamuddin and Others
Calcutta High Court · 37 Ind. Cas. 983
High Courts03 Jan 1917
Thakurdas Moti Lal Vs Joseph Iskender and Others
Calcutta High Court · 41 Ind. Cas. 516
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts02 Jan 1917
Girindra Kishore Bhowmik Vs Nanda Lal Singh Roy
Calcutta High Court · 38 Ind. Cas. 63