COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,667 of 3,203
High Courts24 Jan 1917
Pran Krishna Das Vs Protap Chandra Dalai and Others
Calcutta High Court · 38 Ind. Cas. 536
High Courts23 Jan 1917
Asrafulla Sarkar and Another Vs Emperor
Calcutta High Court · 38 Ind. Cas. 422
High Courts23 Jan 1917
Beatrice Alice De Ste Croix Vs Philip De Ste Croix
Calcutta High Court · 41 Ind. Cas. 447
Divorce Act, 1869 — Section 12, 13, 14
High Courts21 Jan 1917
Brojendro Kissore Roy Chowdhury Vs The Hindusthan Co-Operative Insurance Society, Ltd.
Calcutta High Court · 39 Ind. Cas. 705
Contract Act, 1872 — Section 126Limitation Act, 1908 — Section 20, 21
High Courts19 Jan 1917Dismissed
Nakimo Dewani Vs Pemba Ditchen
Calcutta High Court · (1917) 01 CAL CK 0051
High Courts18 Jan 1917
Nawab Jan and Others Vs Safiur Rahman and Others
Calcutta High Court · 38 Ind. Cas. 882
High Courts17 Jan 1917
Nabin Chandra Chakrabutty Vs Rajendra Nath Banerjee and Others
Calcutta High Court · 39 Ind. Cas. 487
High Courts17 Jan 1917
Raj Kumar Kusari Vs Registrar of Joint Stock Companies
Calcutta High Court · 38 Ind. Cas. 437
High Courts16 Jan 1917
The Bengal Stone Company Ld. Vs Joseph Isaac Joseph Hyam and Another
Calcutta High Court · 45 Ind. Cas. 738
Contract Act, 1872 — Section 15
High Courts16 Jan 1917
Rajeswar Bagchi and Nripati Chandra Das Vs Emperor
Calcutta High Court · 40 Ind. Cas. 725
Stamp Act, 1899 — Section 62(6), 68(c)
High Courts16 Jan 1917
Sekandar Sheikh and Others Vs Anu Sarkar
Calcutta High Court · 38 Ind. Cas. 69
High Courts16 Jan 1917
In Re: Babu Hari Prosunno Mookerjee, Mukhtear
Calcutta High Court · 39 Ind. Cas. 305
Legal Practitioners Act, 1879 — Section 13(f), 14
High Courts15 Jan 1917Allowed
Karimunnessa Choudhrani Vs Ekina Banoo
Calcutta High Court · (1917) 01 CAL CK 0037
High Courts15 Jan 1917
Sheikh Ali Mamud Vs Sheikh Miarish
Calcutta High Court · 37 Ind. Cas. 779
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3
High Courts12 Jan 1917
Kshirod Gobinda Chowdhury and Others Vs Rajendra Narayan Shaha
Calcutta High Court · 38 Ind. Cas. 94
High Courts11 Jan 1917
Ram Kumar Chackerbutty, Gour Chandra Chackerbutty Vs Maharaja Birendra Kishore Manikya Bahadur
Calcutta High Court · 45 Ind. Cas. 65
High Courts11 Jan 1917
Nalini Kanta Laha and Others Vs Anukul Chandra Laha
Calcutta High Court · 39 Ind. Cas. 490
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 465, 467, 471
High Courts10 Jan 1917
Subaj Mal Kharad Vs Akshoy Kumar Roy Chowdhury and Another
Calcutta High Court · (1917) 01 CAL CK 0052
Calcutta Municipal Act, 1923 — Section 336Civil Procedure Code, 1908 (CPC) — Section 91