High Courts19 Feb 1917
Kanai Lal Mullick Vs Ahed Bux Mondul and Another
Calcutta High Court · 39 Ind. Cas. 562
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,665 of 3,203
High Courts16 Feb 1917
In Re: Srimoti Prasanna Moyee Basu and Will of Kritanta Kumar Bose
Calcutta High Court · 40 Ind. Cas. 576
Court Fees Act, 1870 — Section 19(1), 19(H)(4)
High Courts15 Feb 1917
Lakhi Charan Saha and Others Vs Mokar Ali
Calcutta High Court · 45 Ind. Cas. 25
Bengal Revenue Sales Act, 1859 — Section 37Bengal Tenancy Act, 1885 — Section 21
High Courts15 Feb 1917
Khalil Rahman and Others Vs Kafiluddin Dalal
Calcutta High Court · 38 Ind. Cas. 643
High Courts14 Feb 1917
Kumar Prosunna Dev Raikat Vs Panchkowri Majumdar and Another
Calcutta High Court · 41 Ind. Cas. 691
High Courts14 Feb 1917
Rahmatulla Sheikh Vs Isabuddin Sarkar and Others
Calcutta High Court · 40 Ind. Cas. 616
High Courts14 Feb 1917
Surja Datta Sarma Doloi Vs Ekadahia Koch and Another, Lakhiram Thakuria, Soni Kolita and Another and Bhokhura Koch
Calcutta High Court · 39 Ind. Cas. 522
High Courts13 Feb 1917
Sreemati Akiyannessa and Others Vs Abdul Gani Sadagar
Calcutta High Court · 41 Ind. Cas. 1
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts13 Feb 1917
Kali Charan Shaha and Others Vs Gobinda Sundar Sanyal and Others
Calcutta High Court · 41 Ind. Cas. 733
High Courts13 Feb 1917
Kali Kanta Das and Others Vs Mohesh Chandra Kanta and Others
Calcutta High Court · 40 Ind. Cas. 836
High Courts12 Feb 1917
Pyari Mohan Kundu Vs Kalu Khan and Others
Calcutta High Court · 41 Ind. Cas. 497
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1(2)
High Courts12 Feb 1917
Sheik Hunai alias Kurfanullah and Another Vs Sarat Chandraa Dutta
Calcutta High Court · 38 Ind. Cas. 467
High Courts12 Feb 1917
Satis Chundra Mustafi and Another Vs Amanulla Bepari and Another
Calcutta High Court · 40 Ind. Cas. 113
Bengal Tenancy Act, 1885 — Section 29
High Courts12 Feb 1917
Maharaja Birendra Kishore Manikya Bahadur Vs Srimati Fuljan Bibi and Others
Calcutta High Court · 38 Ind. Cas. 469
High Courts11 Feb 1917Allowed
Nandalal Mullick Vs Panchanan Mukerjee
Calcutta High Court · (1917) 02 CAL CK 0002
High Courts09 Feb 1917
Alec Aran Cohen Vs Sasi Bhusan Das Gupta and Another
Calcutta High Court · 40 Ind. Cas. 728
Penal Code, 1860 (IPC) — Section 206, 253
High Courts09 Feb 1917
Nundo Lal Mullick Vs Punchanon Mukherjee
Calcutta High Court · 42 Ind. Cas. 484
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), Order 47 Rule 4, Order 47 Rule 7
High Courts08 Feb 1917
Maharaja Manindra Chandra Nandi Vs Srinibash Kasya and Another
Calcutta High Court · 39 Ind. Cas. 1
Bengal Tenancy Act, 1885 — Section 29
High Courts08 Feb 1917
Ram Kumar Chowdhury Vs Rameshwar Saha and Others Rameshwar Saha and Others Vs Ram Kumar Chowdhury and Others
Calcutta High Court · 38 Ind. Cas. 523