High Courts09 Mar 1917
Jharu Charan Maity Vs Sridam Chandra Mahapatra
Calcutta High Court · 40 Ind. Cas. 655
Bengal Tenancy Act, 1885 — Section 72Transfer of Property Act, 1882 — Section 50
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,663 of 3,203
High Courts09 Mar 1917
Behari Lal Shaha Vs Jnanendra Nath Bhattacharjea
Calcutta High Court · (1917) 03 CAL CK 0029
High Courts09 Mar 1917
Badu Mia Vs Srimati Badrannessa Alias Behari Banoo by her Father and Guardian Ahmed Ali and the Said Ahmed Ali also in his own right
Calcutta High Court · 40 Ind. Cas. 803
Contract Act, 1872 — Section 26
High Courts09 Mar 1917
Chandi Charan Saha and on his death his heir Behari Lal Saha Vs Jnanendranath Bhattacharjee
Calcutta High Court · 41 Ind. Cas. 250
High Courts06 Mar 1917
Basiruddi Chowdhuri Vs Afsarannessa Bibi
Calcutta High Court · 40 Ind. Cas. 833
Evidence Act, 1872 — Section 92
High Courts06 Mar 1917
G.H. Wittenbaker Vs J.C. Galstaun and Others
Calcutta High Court · 43 Ind. Cas. 11
High Courts02 Mar 1917
Sheikh Kamaarddi Vs Srimati Monmohini Dasya
Calcutta High Court · 41 Ind. Cas. 373
Bengal Tenancy Act, 1885 — Section 48(a)
High Courts02 Mar 1917
Raj Chandra Mandal and Others Vs Raghunath Dafadar and Others
Calcutta High Court · 41 Ind. Cas. 245
High Courts02 Mar 1917
Ramendra Nath Ray Vs Brojendra Nath Dass and Others
Calcutta High Court · 41 Ind. Cas. 944
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 2 Rule 3
High Courts02 Mar 1917
Umesh Chandra Roy and Others Vs Surendra Chandra Dutta alias Gedu Dutta
Calcutta High Court · 49 Ind. Cas. 8
High Courts01 Mar 1917
Abinash Chandra Das and Others Vs Hem Kumari Dasi
Calcutta High Court · 40 Ind. Cas. 609
High Courts01 Mar 1917
Bhupendra Kumar Sarkar and Others Vs Rani Kissori Dasi Executrix to The Estate of Late Raneswar Bhowmik
Calcutta High Court · 40 Ind. Cas. 614
Bengal Tenancy Act, 1885 — Section 68(1)Contract Act, 1872 — Section 38
High Courts01 Mar 1917
Dhanon Joy Bhuiya Vs Nimai Chand Das
Calcutta High Court · 42 Ind. Cas. 574
Guardians and Wards Act, 1890 — Section 7(3)
High Courts28 Feb 1917
Budhu Lall Vs Chotu Gope
Calcutta High Court · 41 Ind. Cas. 313
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 195Legal Practitioners Act, 1879 — Section 4
High Courts28 Feb 1917
Mrs. B.H. Jolly Vs St. John William Jolly
Calcutta High Court · 40 Ind. Cas. 706
Criminal Procedure Code, 1898 (CrPC) — Section 488(9)
High Courts28 Feb 1917
Munsur Ali Vs Abhoya Charan Das Nizamat Ali Vs Mia Jan Sikdar
Calcutta High Court · 40 Ind. Cas. 816
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53(1)(b)(ii)Limitation Act, 1908 — Section 15
High Courts28 Feb 1917
Kaji Sofiuddin Vs Fajel Shaik and Others
Calcutta High Court · (1917) 02 CAL CK 0033
High Courts28 Feb 1917
Amar Krishna Shaha Vs Abdul Jalel Miyan and Others
Calcutta High Court · 42 Ind. Cas. 500
High Courts28 Feb 1917
Jadub Chandra Maulik Vs Manik Sarkar
Calcutta High Court · 44 Ind. Cas. 91
Bengal Tenancy Act, 1885 — Section 29
High Courts28 Feb 1917
Emperor on the complaint of Kaji Safiuddin Vs Fazal Shaik and Others
Calcutta High Court · 41 Ind. Cas. 657