High Courts30 Mar 1917
Manindra Nath Ghose and Others Vs Ashutosh Ghose
Calcutta High Court · 41 Ind. Cas. 525
Bengal Tenancy Act, 1885 — Section 163
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,661 of 3,203
High Courts30 Mar 1917
Niranjan Mukerjee Vs Shib Prosad Mukerji and Others
Calcutta High Court · 41 Ind. Cas. 370
High Courts29 Mar 1917
Sarpat Singh and Another Vs Rai Budh Singh Dudheria Bahadur
Calcutta High Court · 41 Ind. Cas. 240
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Mar 1917
Raja Bejoy Singh Dudhuria Vs Krishna Behari Biswas and Another
Calcutta High Court · 41 Ind. Cas. 561
High Courts28 Mar 1917
Basudeb Narayan Sinha Vs Srimati Kadambini Dassi
Calcutta High Court · 40 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts27 Mar 1917
Srimaty Tarangini Dei Vs Baikuntha Nath Mandal and Others
Calcutta High Court · 42 Ind. Cas. 1
High Courts23 Mar 1917
In Re: Prem Lal Dhar, Ex part The Official Assignee
Calcutta High Court · 43 Ind. Cas. 348
Bankruptcy Act, 1869 — Section 125Transfer of Property Act, 1882 — Section 109
High Courts23 Mar 1917
Krishna Promoda Dasi Vs Kedar Nath Basu and Others
Calcutta High Court · 41 Ind. Cas. 732
Limitation Act, 1963 — Section 5
High Courts23 Mar 1917
Seth Dooly Chand Vs Maharaja Sir Rameswar Singh Bahadur
Calcutta High Court · 40 Ind. Cas. 623
High Courts23 Mar 1917
Kusum Kumari Debi and Others Vs Surendra Krishna Ghose and Others
Calcutta High Court · 42 Ind. Cas. 455
High Courts22 Mar 1917
Padu Mohammad and Others Vs Chutra Nath Chaudhury and Others
Calcutta High Court · 41 Ind. Cas. 203
High Courts22 Mar 1917
Ram Prosad Pramanik and Another Vs Sricharan Mandal
Calcutta High Court · 41 Ind. Cas. 276
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Provincial Small Cause Courts Act, 1887 — Article 35(ii)
High Courts20 Mar 1917Allowed
Hajra Sardara and Others Vs Kunja Behari Nag Chowdhury
Calcutta High Court · (1917) 03 CAL CK 0003
High Courts19 Mar 1917
Golapdi Meah and Others Vs Purna Chandra Dutta and Others
Calcutta High Court · 41 Ind. Cas. 37
High Courts19 Mar 1917
Goljan Bibi Vs Sheikh Nafar Ali and Another
Calcutta High Court · 40 Ind. Cas. 234
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
High Courts19 Mar 1917
Piran Bibi and Others Vs Jitendra Mohan Mookerjee and Another
Calcutta High Court · 40 Ind. Cas. 845
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts19 Mar 1917
Bharat Chandra Nath and Another Vs Yasin Sarkar
Calcutta High Court · 41 Ind. Cas. 586
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts19 Mar 1917
Badal Molla Vs Chemai Mondal and Others
Calcutta High Court · 40 Ind. Cas. 894
Transfer of Property Act, 1882 — Section 60, 98
High Courts19 Mar 1917
Harshankar Ojha and Others Vs Gouri Sankar Missir and Others Ram Naresh Ojha and Others Vs Gouri Shankar Missir and Others
Calcutta High Court · 45 Ind. Cas. 795
Bengal Tenancy Act, 1885 — Section 21(1)