High Courts19 Mar 1917Dismissed
Ram Naresh Ojha and Another Vs Gouri Shankar Misir
Calcutta High Court · (1917) 03 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,662 of 3,203
High Courts16 Mar 1917
Nitai Chandra Naskar and Another Vs Srimati Champaklata Debi and Others
Calcutta High Court · 51 Ind. Cas. 104
Transfer of Property Act, 1882 — Section 123, 129, 54
High Courts16 Mar 1917
Sarada Kripalala Vs Akhil Chandra Biswas
Calcutta High Court · 41 Ind. Cas. 530
High Courts16 Mar 1917
Maharaja Manindra Chandra Nandi Bahadur Vs Rangalal Mondal and Others
Calcutta High Court · 41 Ind. Cas. 728
Limitation Act, 1963 — Article 142
High Courts15 Mar 1917
Ishan Chandra Dhupi Vs Nishi Chandra Dhupi and Others
Calcutta High Court · 41 Ind. Cas. 378
High Courts15 Mar 1917Dismissed
Gopal Chandra Das Vs Nadiar Chand Das and Others
Calcutta High Court · (1917) 03 CAL CK 0004
High Courts14 Mar 1917
Priya Sankar Chowdhuri By His Mother Kulakamini Chowdhurani Vs Jitendra Nath Bhaduri by his mother Padma Kamini Debi, and Another
Calcutta High Court · 41 Ind. Cas. 19
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Mar 1917
Amirulla Pramanik and Others Vs Emperor
Calcutta High Court · 49 Ind. Cas. 649
Evidence Act, 1872 — Section 30
High Courts13 Mar 1917
Gopal Chandra Mukhopadhya and Others Vs Probhat Chandra Biswas and Others
Calcutta High Court · 40 Ind. Cas. 577
Partition Act, 1893 — Section 4
High Courts13 Mar 1917
Sriram Chandra Naik and Others Vs Hridoy Nath Gupta and Others
Calcutta High Court · 51 Ind. Cas. 409
High Courts13 Mar 1917
Prosunno Kumar Baidya Vs Ram Chandra De and Another
Calcutta High Court · 47 Ind. Cas. 677
Letters Patent Act, 1865 — Clause 15Limitation Act, 1908 — Section 5
High Courts12 Mar 1917
Gregory Carapiet Balthazar and Another Vs Samuel Balthazar and Others
Calcutta High Court · 42 Ind. Cas. 285
High Courts12 Mar 1917
Surendra Nath Goswamy and Others Vs Rajani Kanta Das
Calcutta High Court · 41 Ind. Cas. 446
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts12 Mar 1917
Abdul Gaffur Molla and Others Vs Golam Rahaman Naskar and Others
Calcutta High Court · 39 Ind. Cas. 460
Bengal Tenancy Act, 1885 — Section 161, 167Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Evidence Act, 1872 — Section 58
High Courts12 Mar 1917
Romesh Chandra Das and Another Vs Srimati Kamini Sundary Dasya and Others
Calcutta High Court · 39 Ind. Cas. 525
Succession Certificate Act, 1889 — Section 1(4)
High Courts12 Mar 1917
Ghulam Muhammad Khan Vs Nur Khan and Others
Calcutta High Court · 41 Ind. Cas. 897
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts12 Mar 1917
Kali Nath Chakravarty and Others Vs Ambica Prashad Das and Others
Calcutta High Court · 41 Ind. Cas. 399
Provincial Insolvency Act, 1920 — Section 36, 37
High Courts12 Mar 1917
Lal Gopal Dutt Chowdhury Vs Biswa Nath Roy and Another
Calcutta High Court · 39 Ind. Cas. 647
Contract Act, 1872 — Section 74
High Courts11 Mar 1917
Abdul Karim Abu Ahmed Khan Ghaznavi Vs The Allahabad Bank, Ltd.
Calcutta High Court · 41 Ind. Cas. 598
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts09 Mar 1917
Saradendu Mukerjee, Sole Executor to the Estate of his Late Father Harendra Nath Mukerjee under his Will Vs Charu Chandra Dutta and Others
Calcutta High Court · 44 Ind. Cas. 870