High Courts28 Feb 1917
Ramratan Sukul Vs Emperor
Calcutta High Court · 42 Ind. Cas. 977
Penal Code, 1860 (IPC) — Section 411
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,664 of 3,203
High Courts27 Feb 1917
Sati Nath alias Sitanath Sikdar and Others Vs Ratanmani Naskar and Others
Calcutta High Court · 41 Ind. Cas. 200
High Courts27 Feb 1917
Rajani Kanta Mondal Vs Haji Lal Muhammad Sardar
Calcutta High Court · 41 Ind. Cas. 242
Bengal Tenancy Act, 1885 — Section 171Contract Act, 1872 — Section 69, 70
High Courts26 Feb 1917
Jagannath Mondul and Others Vs Jaladhar Mondal
Calcutta High Court · 40 Ind. Cas. 839
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 47
High Courts26 Feb 1917
Haridas Datta Vs Baidya Nath Ghose and Another
Calcutta High Court · 40 Ind. Cas. 646
High Courts26 Feb 1917
Mohini Mohan Guha and Others Vs Jhanda Mia Chowkidar and Others
Calcutta High Court · 40 Ind. Cas. 596
High Courts26 Feb 1917
Helaluddin Mia''s wife Innatunnessa Bibi Vs Janaki Nath Sircar
Calcutta High Court · 40 Ind. Cas. 490
High Courts26 Feb 1917
Ananda Mohan Roy Chowdhury Vs Gurudayalsaha
Calcutta High Court · 46 Ind. Cas. 979
High Courts26 Feb 1917
Behari Lal Biswas Vs Nasimannessa Bibi
Calcutta High Court · 41 Ind. Cas. 694
Bengal Patni Taluks Regulation, 1819 — Section 13Transfer of Property Act, 1882 — Section 72
High Courts23 Feb 1917
Madan Mohan Dey Vs Nogendra Nath Dey
Calcutta High Court · 39 Ind. Cas. 640
Civil Procedure Code, 1908 (CPC) — Section 144Court Fees Act, 1870 — Section 5
High Courts23 Feb 1917
Kailash Chandra Somaddar Vs Revati Mohan Roy Chowdhury and Others
Calcutta High Court · 41 Ind. Cas. 183
Letters Patent Act, 1865 — Section 15
High Courts22 Feb 1917
Mahendra Chandra Datta and Others Vs Abhoy Charan Sarma and Others
Calcutta High Court · 40 Ind. Cas. 355
Land Acquisition Act, 1894 — Section 18(2)(b)
High Courts21 Feb 1917
Jamini Mohan Bhattacharjee and Others Vs Narendra Mohan Chakrabarty
Calcutta High Court · 41 Ind. Cas. 71
High Courts21 Feb 1917
Krishna Kumar De Vs Kalinath Guha Ray and Others
Calcutta High Court · 41 Ind. Cas. 421
Contract Act, 1872 — Section 61
High Courts21 Feb 1917
Kumar Prasanna Deb Raikat, Late by His Guardian Satis Chandra Roy Chowdhury Vs Mohananda Das
Calcutta High Court · 40 Ind. Cas. 553
Bengal Tenancy Act, 1885 — Section 50
High Courts21 Feb 1917
Sadak Ali and Another Vs Keramat Ali
Calcutta High Court · 39 Ind. Cas. 273
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 12
High Courts20 Feb 1917
Rajani Kanta Sarkar Vs The Midnapur Zamindary Co. and Another
Calcutta High Court · 38 Ind. Cas. 701
High Courts19 Feb 1917
Amrita Lal Bose and Others Vs The Chairman of the Corporation of Calcutta
Calcutta High Court · 40 Ind. Cas. 322
Calcutta Municipal Act, 1899 — Section 559Criminal Procedure Code, 1898 (CrPC) — Section 429