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Judgment
1 paragraphs · 21 words
1.
We think this case was rightly decided by Mr. Justice P. Chatterjee. The appeal mast, therefore, be dismissed with costs.
High CourtsDivision Bench(1917) 02 CAL CK 0011
Ananda Mohan Roy Chowdhury vs Gurudayalsaha
Calcutta High Court · Decided on 26 February 1917 · Citation: 46 Ind. Cas. 979
- HON’BLE JUDGES
- John Woodroffe, J · Ashutosh Mookerjee, J