High Courts07 Feb 1917
Azimuddin Choudhuri and Others Vs Peer Mahomed Bepari and Others
Calcutta High Court · 39 Ind. Cas. 137
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,666 of 3,203
High Courts05 Feb 1917
Muhammad Ibrahim Or Ibrahim Pahalwan Vs Emperor
Calcutta High Court · 39 Ind. Cas. 977
Evidence Act, 1872 — Section 25, 26
High Courts05 Feb 1917
Munshi Emaduddin Chowdhury Vs Danesh Mamud and Others
Calcutta High Court · 39 Ind. Cas. 240
High Courts02 Feb 1917
Srimati Narainmoyi Dasi and Others Vs Umesh Chandra Dey and Others Umesh Chandra Dey and Another Vs Srimati Narainmoyi Dasi and Others
Calcutta High Court · 38 Ind. Cas. 459
High Courts02 Feb 1917
Maharaja Bahadur Sir Prodyat Kumar Tagore and Another Vs Maharulla Sandar
Calcutta High Court · 39 Ind. Cas. 497
Bengal Tenancy Act, 1885 — Section 29
High Courts02 Feb 1917
Kali Das Chaudhuri and Others Vs Srimati Danpadi Sundari Dassee
Calcutta High Court · 43 Ind. Cas. 893
Limitation Act, 1908 — Section 22Limitation Act, 1963 — Section 19
High Courts01 Feb 1917
Dembeswar Sarma Vs The Collector of Sibsagar
Calcutta High Court · 39 Ind. Cas. 637
Land Acquisition Act, 1894 — Section 18, 54
High Courts01 Feb 1917
Iswar Chandra Dey and Others Vs Murari Lal Dutt and Others
Calcutta High Court · 41 Ind. Cas. 472
Bengal Tenancy Act, 1885 — Section 182
High Courts31 Jan 1917
Parasulla Mallick Vs Chandra Kanta Dass
Calcutta High Court · 39 Ind. Cas. 177
Contract Act, 1872 — Section 27, 65
High Courts31 Jan 1917
Aswini Kumar Nag Majumdar, Sita Nath Basu and Others and Mathura Lal Nag and Others Vs Madhu Sudan Pal Kundu Madhu Sudan Pal Kundu Vs Keshub Lal Nag Majumdar and Others and Hari Charan Nag Majumdar and Others
Calcutta High Court · 39 Ind. Cas. 865
Bengal Tenancy Act, 1885 — Section 155
High Courts31 Jan 1917
Kala Chand Shaha and Others Vs The Secretary of State for India in Council
Calcutta High Court · 38 Ind. Cas. 844
High Courts30 Jan 1917
Zamir Munshi Vs Bisseswari Debya Chowdhurain and Others
Calcutta High Court · 40 Ind. Cas. 544
Bengal Tenancy Act, 1885 — Section 86, 86(6)
High Courts30 Jan 1917
Satish Chandra Neogi Vs Sarat Sundari Debya
Calcutta High Court · 38 Ind. Cas. 103
High Courts29 Jan 1917
Subal Chandra Chowdhury Vs Mosaraf Ali and Others
Calcutta High Court · 38 Ind. Cas. 476
High Courts26 Jan 1917
Baroda Charan Dhar Vs Ershad Khan and Others
Calcutta High Court · 38 Ind. Cas. 520
High Courts26 Jan 1917
Kunja Behari Raha Vs Jogendra Chandra Das and Others
Calcutta High Court · 38 Ind. Cas. 293
High Courts26 Jan 1917
Bisan Ram Patri Vs Satis Chandra Sarma and Others
Calcutta High Court · 38 Ind. Cas. 216
High Courts25 Jan 1917
Jagabandhu Dutt Vs Rajani Kanta Pal and Others Rajani Kanta Pal Vs Jagabandhu Dutt
Calcutta High Court · 37 Ind. Cas. 790
Land Revenue Sales Act, 1859 — Section 36
High Courts25 Jan 1917
Akil Chandra Saha and Others Vs Girish Chandra Saha, Executor to the Estate of Hari Mohan Saha
Calcutta High Court · 41 Ind. Cas. 302