High Courts12 Dec 1916
Bhosai (Bepari) and Others Vs Aminuddi and Others
Calcutta High Court · 37 Ind. Cas. 847
Bengal Tenancy Act, 1885 — Section 188, 52Contract Act, 1872 — Section 45
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,670 of 3,203
High Courts11 Dec 1916
Haribangsa Shibdas Rakshit Vs Nalini Mohan Shaha
Calcutta High Court · 40 Ind. Cas. 799
Contract Act, 1872 — Section 108
High Courts07 Dec 1916
Suresh Chandra Roy Chowdhury and Others Vs Surendra Chandra Roy Chowdhury Surendra Chandra Roy Chowdhury Vs Suresh Chandra Roy Chowdhury and Others
Calcutta High Court · 37 Ind. Cas. 870
Transfer of Property Act, 1882 — Section 8
High Courts06 Dec 1916
Chinta Hararan Das and Others Vs Radha Charan Poddar
Calcutta High Court · 37 Ind. Cas. 962
High Courts06 Dec 1916
Upendra Nath Ghose Vs Sarada Sundari Ghose and Another
Calcutta High Court · 36 Ind. Cas. 883
High Courts06 Dec 1916
Kristadhan Ghose Vs Golam Mandal
Calcutta High Court · 37 Ind. Cas. 862
Bengal Tenancy Act, 1885 — Section 29(1)
High Courts05 Dec 1916
Srimati Ramada Sundari Mandal and Others Vs Shyama Kanta Chakrabartty and Others
Calcutta High Court · 37 Ind. Cas. 939
High Courts05 Dec 1916
Panchanon Choudhury and Others Vs Ramendra Sundar Tribedi and Others
Calcutta High Court · 37 Ind. Cas. 895
High Courts04 Dec 1916
Esther Isaac Ezekiel Mordecai and Another Vs Morthu Mull and Others
Calcutta High Court · 37 Ind. Cas. 117
High Courts04 Dec 1916
Charu Chandra Majumdar Vs Emperor
Calcutta High Court · 37 Ind. Cas. 145
Criminal Procedure Code, 1898 (CrPC) — Section 185
High Courts01 Dec 1916
Keramat Ali Patwari Vs Nagendra (Nabendra in Vakalatnama) Kishore Roy
Calcutta High Court · 40 Ind. Cas. 78
High Courts01 Dec 1916
Susthir Bala Dutta Vs Chandra Kumar alias Akhoy Kumar Bhattacharjee and Others
Calcutta High Court · 36 Ind. Cas. 813
High Courts29 Nov 1916
Abdul Karim Vs Emperor
Calcutta High Court · 39 Ind. Cas. 293
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts29 Nov 1916
Gour Chandra Chakraburtty Vs Maharaja Birendra Kishore Manikya Bahadur and Others
Calcutta High Court · 36 Ind. Cas. 829
High Courts29 Nov 1916
Hafizaddi and Others Vs Prosanna Kumar Kapali
Calcutta High Court · 38 Ind. Cas. 341
Bengal Tenancy Act, 1885 — Section 104, 104A, 104F, 104H
High Courts28 Nov 1916
Seth Dooly Chand Vs Mamuji Musaji and Others
Calcutta High Court · 41 Ind. Cas. 295
High Courts28 Nov 1916
Imam and Another Vs Emperor at the Prosecution of Kasimuddi
Calcutta High Court · 38 Ind. Cas. 318
Penal Code, 1860 (IPC) — Section 379
High Courts27 Nov 1916
Budhu Lal Vs Chattu Gope
Calcutta High Court · 39 Ind. Cas. 465
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 209
High Courts27 Nov 1916
The Corporation of Calcutta Vs Srimati Nritya Kali Dassey
Calcutta High Court · 37 Ind. Cas. 932
Calcutta Municipal Act, 1923 — Section 158
High Courts27 Nov 1916
Jhara Biswas and Others Vs Amritamoyi Dasi and Others
Calcutta High Court · 38 Ind. Cas. 47