High Courts19 Jun 1916
Aut Behary Gui and Others Vs Rameswar Mitra and Others
Calcutta High Court · 35 Ind. Cas. 40
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,678 of 3,203
High Courts19 Jun 1916
Dharanidhar Mukherji Vs Rakhal Das Bhattacharjee and Others
Calcutta High Court · 35 Ind. Cas. 631
High Courts19 Jun 1916
Subhadra Sundari Choudhurani Executrix to the Estate of Ananda Chandra Choudhuri Vs Karimulla Bepari
Calcutta High Court · 38 Ind. Cas. 196
High Courts16 Jun 1916
In Re: Sital Prasad and Others
Calcutta High Court · 37 Ind. Cas. 663
Contract Act, 1872 — Section 247Presidency Towns Insolvency Act, 1909 — Section 2(18)
High Courts16 Jun 1916
Danpati Mahto and Others Vs The Midnapur Zamindary Co. Ltd.
Calcutta High Court · 35 Ind. Cas. 582
High Courts16 Jun 1916
Sashishi Mohan Shaha and Another Vs Kumud Kumar Biswas and Others
Calcutta High Court · 35 Ind. Cas. 415
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14Stamp Act, 1899 — Section 33
High Courts15 Jun 1916
Gadadhar Bhatta Vs Sarat Chandra Mukherjee and Another
Calcutta High Court · 35 Ind. Cas. 634
Court of Wards Act — Section 35
High Courts15 Jun 1916
Akshoy Chandra Majhi and Others Vs Manmatha Nath Chatterjee
Calcutta High Court · 37 Ind. Cas. 362
Registration Act, 1908 — Section 35
High Courts15 Jun 1916
The Allahabad Bank Limited Vs Moti Lal Barman and Others
Calcutta High Court · 35 Ind. Cas. 95
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2
High Courts14 Jun 1916
Karali Prasad Guru Vs Emperor
Calcutta High Court · 35 Ind. Cas. 984
Criminal Procedure Code, 1898 (CrPC) — Section 238, 438Penal Code, 1860 (IPC) — Section 380, 456, 457
High Courts14 Jun 1916
Linotype and Machinery Co. and Windsor Press
Calcutta High Court · 37 Ind. Cas. 175
High Courts10 Jun 1916
Suraj Ali Vs Arfan Ali
Calcutta High Court · 36 Ind. Cas. 136
Penal Code, 1860 (IPC) — Section 379, 447
High Courts09 Jun 1916
Kali Charan Sinha Vs Ashutosh Sinha and on his death his Legal Representative Sushilabala Debi and Others
Calcutta High Court · 38 Ind. Cas. 660
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts09 Jun 1916
Jaykrishna Samanta and Another Vs King-Emperor
Calcutta High Court · (1916) 06 CAL CK 0040
High Courts08 Jun 1916
Midnapur Zemindary Company Vs Secretary of State for India
Calcutta High Court · 40 Ind. Cas. 96
Bengal Tenancy Act, 1885 — Section 111ACivil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Article 17(iii), 7(4)(c)
High Courts08 Jun 1916
Madhab Chandra Mandal and Others Vs Nagendra Nath Sen and Others
Calcutta High Court · 34 Ind. Cas. 841
High Courts07 Jun 1916
Deodhari Pandey and Others Vs Dayanand Pandey and Others
Calcutta High Court · 35 Ind. Cas. 610
High Courts07 Jun 1916
Makhlachor Rahman and Others Vs Faizur Rahman Chaudhury and Others
Calcutta High Court · 35 Ind. Cas. 880
Religious Endowments Act, 1863 — Section 18
High Courts07 Jun 1916
Jadav Chandra Sarkar Vs Kailash Chandra Singh and Kshetra Nath Sarkar
Calcutta High Court · 34 Ind. Cas. 929