COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,690 of 3,203
Mohabarsha Bankapur Vs The Secretary of State for India in Council
Calcutta High Court · 32 Ind. Cas. 393
Srimati Mathura Sundari Dassi Vs Haran Chandra Shaha and Others
Calcutta High Court · 34 Ind. Cas. 634
Shib Chandra Kar Vs A.C. Dulcken and Others
Calcutta High Court · 48 Ind. Cas. 78
P.L. Causley Vs Emperor
Calcutta High Court · 32 Ind. Cas. 661
Abdul Wahab and Others Vs Secretary of State for India in Council and Others
Calcutta High Court · 32 Ind. Cas. 235
Kumar Krishna Dutt Vs Hari Narayan Ganguli
Calcutta High Court · 33 Ind. Cas. 708
Moulvi Muhammad Ismail Vs Samad Ali Bhuyan and Others
Calcutta High Court · 32 Ind. Cas. 227
Kunya Kesori Pal Chowdhury and Others Vs Srimati Bama Sundari Dasya and Others
Calcutta High Court · 32 Ind. Cas. 781
Nasuruddi Karikar and Others Vs Emperor
Calcutta High Court · 32 Ind. Cas. 833
Tulsi Raut Vs Sheikh Nabi Bux and Others
Calcutta High Court · 32 Ind. Cas. 193
Peary Mander Vs Babu Anand Ram
Calcutta High Court · 32 Ind. Cas. 695
Kartick Chandra Das Vs Satya Sree Ghosal and Others
Calcutta High Court · 32 Ind. Cas. 240
Munshi Ghholam Mowlah Vs Mollah Ali Hafiz and Others
Calcutta High Court · 47 Ind. Cas. 111
Shaikh Karamat Ali and Others Vs Hand Man Das Marwari
Calcutta High Court · 34 Ind. Cas. 56
The Superintendent and Remembrancer of Legal Affairs Vs Mon Mohan Roy and Others
Calcutta High Court · AIR 1915 Cal 688(2) : 35 Ind. Cas. 999
Sarojini Dassi and Others Vs Gnanendra Nath Das and Others Surendra Nath Das Vs Gnanendra Nath Das and Others
Calcutta High Court · 33 Ind. Cas. 102
Lalljee Mahomed Vs Dadabhai Jivanji Guzdar and Another
Calcutta High Court · 34 Ind. Cas. 807
Tamijuddi Sheikh, Abdul Karim and Others, Ainuddi and Others and Nawab Ali Bepari and Others Vs Kumar Satya Shanker Ghosal and Others
Calcutta High Court · 32 Ind. Cas. 101
Golam Abdin Sarkar and Another Vs Hem Chandra Mojumdar and Others
Calcutta High Court · 32 Ind. Cas. 388