High Courts24 Nov 1915
Johue Lall Dey Vs Dhirendra Nath Dey
Calcutta High Court · 34 Ind. Cas. 707
Succession Act, 1925 — Section 57
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,692 of 3,203
High Courts24 Nov 1915
Mejajennessa Bibi Vs Sheik Didary
Calcutta High Court · 32 Ind. Cas. 86
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10(2), Order 47 Rule 4
High Courts23 Nov 1915
Gangadhar Karmakar and Others Vs Shekhar Basini Dasya and Another
Calcutta High Court · 31 Ind. Cas. 812
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Nov 1915
Sital Prasad Vs Emperor
Calcutta High Court · 34 Ind. Cas. 974
Criminal Procedure Code, 1898 (CrPC) — Section 108(6)Penal Code, 1860 (IPC) — Section 153A
High Courts28 Oct 1915
Abdul Ali Choudhury and Others Vs Emperor
Calcutta High Court · 34 Ind. Cas. 961
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 106
High Courts02 Sept 1915
Deputy Legal Remembrancer Vs Matukdhari Singh and Others
Calcutta High Court · 32 Ind. Cas. 137
Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 324
High Courts02 Sept 1915
Jogendra Nath Dey and Others Vs Gour Singh Mura
Calcutta High Court · 34 Ind. Cas. 385
Chotanagpur Tenancy Act, 1908 — Section 256, 83, 87
High Courts02 Sept 1915
Surendra Kristo Ray Vs Gooroo Prasad Ghose
Calcutta High Court · 59 Ind. Cas. 432
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts02 Sept 1915
Ananda Mohan Saha and Another Vs Gobinda Chandra Rat Choudhury and Others
Calcutta High Court · 33 Ind. Cas. 565
Transfer of Property Act, 1882 — Section 108(j), 2(c)
High Courts31 Aug 1915
Sumanta Dhupi and Others Vs Emperor
Calcutta High Court · 32 Ind. Cas. 132
Penal Code, 1860 (IPC) — Section 201, 302
High Courts30 Aug 1915
Sures Chandra Palit and Another Vs Lalit Mohan Dutta Chaudhuri and Others
Calcutta High Court · 31 Ind. Cas. 405
Succession Act, 1925 — Section 111
High Courts27 Aug 1915
Gobind Rani Dasi Vs Brinda Rani Dasi and Others
Calcutta High Court · 34 Ind. Cas. 405
High Courts26 Aug 1915
Hemendra Nath Roy Vs Upendra Narain Roy and Another
Calcutta High Court · AIR 1914 Cal 508 : 32 Ind. Cas. 437
Specific Relief Act, 1877 — Section 42
High Courts26 Aug 1915
Ganes Dutt Singh and Others Vs Lachmi Narain Singh and Others
Calcutta High Court · 34 Ind. Cas. 783
Bengal Tenancy Act, 1885 — Section 29, 30(c)Evidence Act, 1872 — Section 3
High Courts25 Aug 1915
Dina Nath Das Vs Rama Nath Das and Others
Calcutta High Court · 34 Ind. Cas. 702
High Courts25 Aug 1915Allowed
Ram Narain Singh Vs Chota Nagpur Banking Association
Calcutta High Court · (1915) 08 CAL CK 0004