High Courts03 Aug 1915
Jaharaddi Mandal Vs Debnath Nath Chaudhury and Others
Calcutta High Court · 33 Ind. Cas. 762
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,694 of 3,203
High Courts02 Aug 1915
Brojendra Kishore Roy Chowdhury and Baikuntha Nath Sharma and Others Vs Bharat Chandra Roy and Others
Calcutta High Court · 31 Ind. Cas. 242
Limitation Act, 1963 — Article 120, 23Specific Relief Act, 1877 — Section 42
High Courts02 Aug 1915
Sarat Chandra Pal Vs Benode Kumari Dassi
Calcutta High Court · 33 Ind. Cas. 143
Probate and Administration Act, 1881 — Section 86, 90
High Courts02 Aug 1915
Kali Charan Nath and Another Vs Sukhada Sundari Debi and Others
Calcutta High Court · 30 Ind. Cas. 824
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Aug 1915
National Bank of India, Ltd. Vs A.K. Ghuznavi
Calcutta High Court · 34 Ind. Cas. 287
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 41
High Courts02 Aug 1915
Hansman Jha and Another Vs Bahuji Jha
Calcutta High Court · 34 Ind. Cas. 203
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 5
High Courts30 Jul 1915
Yusuf Akram Vs Arfan Ali Khan
Calcutta High Court · 35 Ind. Cas. 45
Provincial Small Cause Courts Act, 1887 — Section 17(1)
High Courts30 Jul 1915
Udoy Narain Jana Vs The Secretary of State for India in Council
Calcutta High Court · 47 Ind. Cas. 297
High Courts30 Jul 1915
Pormeshwar Dubey and Others Vs Gobind Dubey and Others
Calcutta High Court · 33 Ind. Cas. 190
High Courts29 Jul 1915
Bhutta Santal Vs Dama Santal
Calcutta High Court · 33 Ind. Cas. 304
Criminal Procedure Code, 1898 (CrPC) — Section 181(4)
High Courts28 Jul 1915
Nadir Chand Saha and Others Vs Birendra Nath Dutt Chowdhury and Others
Calcutta High Court · 37 Ind. Cas. 126
Evidence Act, 1872 — Section 92(4)
High Courts27 Jul 1915
Abjal Majhi and Others Vs Intu Bepari and Others
Calcutta High Court · 32 Ind. Cas. 494
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts27 Jul 1915Dismissed
Askar Mian and Others Vs Sabad Ali Bora Bhuiya and Others
Calcutta High Court · (1915) 07 CAL CK 0024
High Courts27 Jul 1915
Upendra Nath Nag Chowdhury and Others Vs Bhupendra Nath Nag Chowdhury and Others
Calcutta High Court · 32 Ind. Cas. 267
EVIDENCE ACT, 1872 — Section 145
High Courts26 Jul 1915
Monmohan Roy Vs Hemanta Kumar Mookerjee
Calcutta High Court · 34 Ind. Cas. 777
Provincial Insolvency Act, 1920 — Section 43(2), 46(2), 46(3)
High Courts26 Jul 1915
Pardip Singh and Others Vs Emperor
Calcutta High Court · 34 Ind. Cas. 309
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts23 Jul 1915
Krishna Nath Chakravarti Vs Muhammad Wafiz
Calcutta High Court · 31 Ind. Cas. 789
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts22 Jul 1915
Hira Lal Chatterjeb and Others Vs Giribala Debi
Calcutta High Court · 34 Ind. Cas. 444