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Calcutta High Court judgments

64,044 judgments · page 2,696 of 3,203

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High Courts13 Jul 1915Dismissed

Sherjan Khan Vs Alimuddi

Calcutta High Court · (1915) 07 CAL CK 0023

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High Courts12 Jul 1915

Niras Purbe and Another Vs Musammat Tetri Pasin and Others

Calcutta High Court · 32 Ind. Cas. 82

Transfer of Property Act, 1882 — Section 41
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High Courts12 Jul 1915

Panchumoni Dassi and Another Vs Chandra Kumar Ghose and Others

Calcutta High Court · 31 Ind. Cas. 319

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High Courts09 Jul 1915

Abdul Sheikh Vs Emperor

Calcutta High Court · 32 Ind. Cas. 684

Penal Code, 1860 (IPC) — Section 141
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High Courts07 Jul 1915Dismissed

Rakhal Chandra Chatterjee Vs Baji Santhal and Others

Calcutta High Court · (1915) 07 CAL CK 0040

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High Courts07 Jul 1915

Gopi Sundari Dasi Vs Haladhar Mazumdar and Others

Calcutta High Court · 30 Ind. Cas. 583

Bengal Tenancy Act, 1885 — Section 158, 87
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High Courts07 Jul 1915

Atrabannessa Bibi Vs Safatullah Mia and Others

Calcutta High Court · 31 Ind. Cas. 189

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High Courts05 Jul 1915

Ahmed Musaji Saleji Vs Mamooji Musaji and Others

Calcutta High Court · 31 Ind. Cas. 315

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High Courts02 Jul 1915

Baijnath Mistri and Others Vs Raja Jung Bahadur

Calcutta High Court · 30 Ind. Cas. 906

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts01 Jul 1915

Raja Peary Mohun Mukerjee Vs Chandra Sekhar Sarkar and Others Isabella Robinson and Others Vs Chandra Sekhar Sarkar and Others

Calcutta High Court · 33 Ind. Cas. 59

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High Courts30 Jun 1915

Ananda Kumari Debi Vs Durga Mohan Chuckerbutty

Calcutta High Court · 32 Ind. Cas. 1

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High Courts30 Jun 1915

Mohunt Krishen Doyal Gir Vs Irshad Ali Khan and Another

Calcutta High Court · 31 Ind. Cas. 965

Bengal Revenue Sales Act, 1859 — Section 33Criminal Procedure Code, 1898 (CrPC) — Section 145Letters Patent Act, 1865 — Clause 15
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High Courts28 Jun 1915

Ashmatulla Sircar and Others Vs Pan Mahmud Chowdhury

Calcutta High Court · 35 Ind. Cas. 343

Civil Procedure Code, 1908 (CPC) — Section 60(c)
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High Courts18 Jun 1915

Deb Nath Das Bairagi and Others Vs Ram Sundar Barman

Calcutta High Court · 31 Ind. Cas. 579

Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1877 — Section 9
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High Courts17 Jun 1915

Sheikh Barkat Ali and Others Vs Basant Nunia and Others

Calcutta High Court · 39 Ind. Cas. 356

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts15 Jun 1915

Dina Nath Sarma Chowdhury and Others Vs Saran Ram Deb alias Ram Saran Deb

Calcutta High Court · 30 Ind. Cas. 277

Bengal Landlord and Tenant Procedure Act, 1869 — Section 102Bengal Tenancy Act, 1885 — Section 153
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High Courts15 Jun 1915

Rashbehary Lal Mandar Vs Anand Ram and Others

Calcutta High Court · 34 Ind. Cas. 205

Bengal Court of Wards Act, 1879 — Section 18Limitation Act, 1908 — Section 19
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High Courts14 Jun 1915

Eusuffzeman Sarkar and Others Vs Sanchia Lal Nahata and Others

Calcutta High Court · 34 Ind. Cas. 606

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Limitation Act, 1963 — Section 19, 20
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High Courts14 Jun 1915

Surendra Narain Sinha Vs Sheikh Hafijur Rahaman and Others

Calcutta High Court · 30 Ind. Cas. 379

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
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High Courts11 Jun 1915

William Graham Vs Phanindra Nath Mitter and Others

Calcutta High Court · 31 Ind. Cas. 41

Bengal Survey Act, 1875 — Section 63Evidence Act, 1872 — Section 83
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