High Courts21 Jul 1915
Choudhury Suressur Misser and Another Vs Musammat Mohesh Rani Mesrain and Others
Calcutta High Court · 31 Ind. Cas. 983
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,695 of 3,203
High Courts21 Jul 1915
Nilmoni Behara Vs Rukuna Bewa and Others
Calcutta High Court · 30 Ind. Cas. 210
High Courts21 Jul 1915
Kusadhaj Bhakta Vs Broja Mohan Bhakta by his Mother and Guardian, Srimati Rashmani Dassi
Calcutta High Court · 31 Ind. Cas. 13
High Courts21 Jul 1915
Safer Ali Mandal and Others Vs Golam Mandal and Another
Calcutta High Court · 31 Ind. Cas. 177
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts21 Jul 1915
Kiranshashi Debi and Others Vs Chandrika Prosad Singh and Another
Calcutta High Court · 30 Ind. Cas. 587
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53Limitation Act, 1963 — Section 15
High Courts21 Jul 1915
Atimannessa Bibi Vs Abdul Sobhan and Others
Calcutta High Court · 32 Ind. Cas. 21
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts21 Jul 1915Dismissed
Kusodhaj Bhukta Vs Braja Mohan Bhukta
Calcutta High Court · (1915) 07 CAL CK 0002
High Courts20 Jul 1915
Ramnath Sil and Another Vs Siba Sundari Debya and Another
Calcutta High Court · 40 Ind. Cas. 348
Transfer of Property Act, 1882 — Section 111(g)
High Courts20 Jul 1915
Koer Sarabjit Pratap Bahadur Sahi Vs Musammat Bhagwat Koeri and Others
Calcutta High Court · 30 Ind. Cas. 578
High Courts20 Jul 1915
Gopal Proshad Bhagat and Others Vs Rajendra Lal Panja and Others
Calcutta High Court · 34 Ind. Cas. 625
Civil Procedure Code, 1908 (CPC) — Section 148Limitation Act, 1963 — Article 182(5)
High Courts20 Jul 1915
Jamadar Singh Vs Raja Jagat Kishore Acharya Chowdhury
Calcutta High Court · 34 Ind. Cas. 697
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Section 102
High Courts19 Jul 1915
In Goods of: G.A. Quiningborough
Calcutta High Court · 30 Ind. Cas. 958
Court Fees Act, 1870 — Article 11, 5
High Courts17 Jul 1915
Kailash Mai and Others Vs Dwarika Nath Majhi and Others
Calcutta High Court · 35 Ind. Cas. 788
High Courts16 Jul 1915
Bhata Ram Das Vs Kshitish Chandra Lahiri and Others
Calcutta High Court · 30 Ind. Cas. 83
High Courts15 Jul 1915
Maharam Ali Vs Ayesa Khatun
Calcutta High Court · 31 Ind. Cas. 562
Contract Act, 1872 — Section 26
High Courts15 Jul 1915
Ram Krishna Bose and Another Vs Mohanta Bhagwan Ramanuja Das
Calcutta High Court · 30 Ind. Cas. 27
High Courts15 Jul 1915
Jitendra Nath Palit Vs Lokendra Nath Palit and Others
Calcutta High Court · 34 Ind. Cas. 657
Universities Act, 1904 — Section 3
High Courts13 Jul 1915
Janardan Mahato Vs Bhairab Chandra Mondal and Others
Calcutta High Court · 30 Ind. Cas. 365
High Courts13 Jul 1915
Kiranbala Debi Vs Kali Charan Singha and Others
Calcutta High Court · 30 Ind. Cas. 29
High Courts13 Jul 1915
Indra Narain Sarkar and Others Vs Bedeswari Dassya
Calcutta High Court · 30 Ind. Cas. 32