High Courts09 Jun 1915
Rash Behari Lal Mandal Vs Tiluckdhari Lal and Another
Calcutta High Court · 29 Ind. Cas. 797
Limitation Act, 1963 — Section 29Transfer of Property Act, 1882 — Section 117
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,697 of 3,203
High Courts09 Jun 1915
Mati Lal Poddar Vs Judhistir Das Teor and Others
Calcutta High Court · 31 Ind. Cas. 181
High Courts09 Jun 1915
Raghunath Jha Vs Babu Birjnandon Singh and Others
Calcutta High Court · 31 Ind. Cas. 444
High Courts09 Jun 1915
India General S.N. and R. Co. and Another Vs Lal Mohan Saha and Others
Calcutta High Court · 31 Ind. Cas. 35
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts09 Jun 1915
Kuraram Datta Vs Banomali Patra and Others
Calcutta High Court · 29 Ind. Cas. 838
High Courts09 Jun 1915
Administrator-General of Bengal Vs A.D. Christiana
Calcutta High Court · 34 Ind. Cas. 157
Succession Act, 1925 — Section 311, 312
High Courts09 Jun 1915
Hiranmoy Kumar Saha Vs Ramjan Ali Dewan
Calcutta High Court · 29 Ind. Cas. 694
Evidence Act, 1872 — Section 114
High Courts07 Jun 1915
Bhikariram Bhagat and Others Vs Maharaj Bahadur Singh
Calcutta High Court · 34 Ind. Cas. 152
Bengal Tenancy Act, 1885 — Section 182
High Courts07 Jun 1915
Anath Nath Mitra Vs The Midnapur Zemindary Co., Ltd.
Calcutta High Court · 29 Ind. Cas. 802
High Courts04 Jun 1915
Raj Gobind Singh Vs Behari Pathuk and Another
Calcutta High Court · 30 Ind. Cas. 247
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts04 Jun 1915
Muhammad Bukth Majumdar Vs Dewan Ajmon Raja and Another
Calcutta High Court · 32 Ind. Cas. 701
High Courts04 Jun 1915
Rajab Ali Chowdhury Vs Hedayet Ali Chowdhury and Others
Calcutta High Court · 29 Ind. Cas. 699
High Courts04 Jun 1915
Shyam Lal Ghosh and Others Vs Rameswari Basu and Another
Calcutta High Court · 33 Ind. Cas. 273
Evidence Act, 1872 — Section 90
High Courts04 Jun 1915
Eakuf Ali and Others Vs Meajan and Others
Calcutta High Court · 29 Ind. Cas. 686
High Courts02 Jun 1915
Basi Nath Pal and Others Vs Raja Jagat Kisore Acharjee Chowdhury and Others
Calcutta High Court · 35 Ind. Cas. 298
Evidence Act, 1872 — Section 90
High Courts02 Jun 1915
Giriraj Kanta Chakrabutty and Others Vs Mohim Chandra Acharjya
Calcutta High Court · 35 Ind. Cas. 294
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 44
High Courts01 Jun 1915
Sidheswar Panda and Others Vs Pitbas Gaontia and Others
Calcutta High Court · 37 Ind. Cas. 261
High Courts01 Jun 1915
Kedar Nath Banerjee and Others Vs Haridas Ghose
Calcutta High Court · 29 Ind. Cas. 790
High Courts31 May 1915
Asad Ali Vs Bujrus Meher Bibi and Another
Calcutta High Court · 29 Ind. Cas. 716
Civil Procedure Code, 1908 (CPC) — Section 66