High Courts21 May 1915
Nistarini Dassya and Others Vs Sarat Chandra Mojumdar
Calcutta High Court · 29 Ind. Cas. 680
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(i)Limitation Act, 1908 — Section 22
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,699 of 3,203
High Courts21 May 1915
Romesh Chandra Das and Others Vs Anthony Penheiro and Others
Calcutta High Court · 29 Ind. Cas. 470
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts21 May 1915
Harinath Chowdhury Vs Hara Das Acharja Chowdhury and Others
Calcutta High Court · 29 Ind. Cas. 580
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 38 Rule 5
High Courts20 May 1915
Priya Nath Bachher Vs Mianjan Sardar and Others
Calcutta High Court · 29 Ind. Cas. 571
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts20 May 1915
Rajkishore Mondal and Others Vs Rajani Kant Chuckerbutty and Others
Calcutta High Court · 37 Ind. Cas. 249
Bengal Tenancy Act, 1885 — Section 23
High Courts20 May 1915
Nilmoney Nag and Jatindra Mohan Pal Vs Durga Pado Banerjee
Calcutta High Court · 30 Ind. Cas. 1007
Penal Code, 1860 (IPC) — Section 486
High Courts20 May 1915
Paban Sardar Vs Bhupendra Nath Nag
Calcutta High Court · 33 Ind. Cas. 769
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1(M), 96(3)
High Courts19 May 1915
Gobinda Chandra Saha Sardar and Others Vs Lalit Mohan Roy
Calcutta High Court · 33 Ind. Cas. 352
Bengal Cess Act, 1880 — Section 41
High Courts19 May 1915
Padman and Others Vs Hanwanta and Others
Calcutta High Court · (1915) 05 CAL CK 0034
High Courts19 May 1915
Nilkanta Roy Chowdhury and Others Vs Lalit Mohan Banerjee and Another
Calcutta High Court · 29 Ind. Cas. 989
High Courts19 May 1915
Krishna Kumar Nandy Vs Joy Krishna Nandy and Others
Calcutta High Court · 29 Ind. Cas. 690
Transfer of Property Act, 1882 — Section 53
High Courts18 May 1915
Janaki Nath Hore and Another Vs Prabhasini Dasi
Calcutta High Court · 30 Ind. Cas. 898
Bengal Tenancy Act, 1885 — Section 161, 167Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 12, Order 47 Rule 4
High Courts17 May 1915
Emperor Vs Dwijendra Chandra Mukerjee
Calcutta High Court · 31 Ind. Cas. 164
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 80
High Courts17 May 1915
Tekait Ganesh Narain Sahi Deo Vs Maharaja Protap Udai Nath Sahi Deo
Calcutta High Court · 31 Ind. Cas. 691
Chotanagpur Tenancy Act, 1908 — Section 87Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 May 1915
Hari Das Samanta and Another Vs Abdul Matleb Mallik and Others
Calcutta High Court · 30 Ind. Cas. 142
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts14 May 1915
Sirmati Sabitri Thakurain Vs F.A. Sain, Executor to the Estate of late Woogra Mohan Thakur
Calcutta High Court · 29 Ind. Cas. 743
Succession Act, 1925 — Section 50
High Courts13 May 1915
Habiram Das and Others Vs Hem Nath Sarma and Others
Calcutta High Court · 30 Ind. Cas. 690
Evidence Act, 1872 — Section 66, 74
High Courts13 May 1915
Biseswar Gangooly and Another Vs Bhagabati Charan Banerjee and Another
Calcutta High Court · 35 Ind. Cas. 26
High Courts13 May 1915
Kailas Chandra Bhaumick and Others Vs Bejoy Kanta Lahiri Chowdhury and Another
Calcutta High Court · 50 Ind. Cas. 177