High Courts03 May 1915
Surendra Narayan Mitra Vs Dejindra Prosad Mitra and Others
Calcutta High Court · 29 Ind. Cas. 464
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 11
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,701 of 3,203
High Courts03 May 1915
Sonai Chutia Vs Sonaram Chutia
Calcutta High Court · 34 Ind. Cas. 692
Transfer of Property Act, 1882 — Section 54
High Courts03 May 1915
Mahendra Nath Maity Vs Girish Chandra Maity and Others
Calcutta High Court · 31 Ind. Cas. 561
High Courts30 Apr 1915
Basir Ali Vs Hafiz Nazir Ali
Calcutta High Court · 30 Ind. Cas. 406
Civil Procedure Code, 1882 — Section 261, 262
High Courts30 Apr 1915
Sudhakar Raut and Others Vs Sadasiv Jhatap Singh and Others
Calcutta High Court · 31 Ind. Cas. 705
Limitation Act, 1963 — Section 14
High Courts30 Apr 1915
Gangahari Chakrabarti Vs Nabin Chandra Banikya and Another
Calcutta High Court · 34 Ind. Cas. 959
High Courts30 Apr 1915
Jadab Chandra Sardar and Another Vs Govinda Chandra Mandal and Others
Calcutta High Court · 29 Ind. Cas. 466
Bengal Tenancy Act, 1885 — Section 49, 87
High Courts29 Apr 1915
Chaitram Rambilas Vs Bridhichand Kesrichand
Calcutta High Court · (1915) ILR (Cal) 1140
Arbitration Act, 1940 — Section 14
High Courts28 Apr 1915
Ledu, Coachman Vs Hira Lal Bose
Calcutta High Court · 29 Ind. Cas. 625
Contract Act, 1872 — Section 23
High Courts28 Apr 1915Dismissed
Nagendra Mohan Roy Vs Pyari Mohan Saha
Calcutta High Court · (1915) 04 CAL CK 0037
High Courts28 Apr 1915
Chaitram Rambilas Vs Bridhichand Kesrichand
Calcutta High Court · 30 Ind. Cas. 681
Arbitration Act, 1940 — Section 14
High Courts28 Apr 1915
John Innes Marshall Vs Grandhi Venkata Ratnam
Calcutta High Court · 30 Ind. Cas. 4
High Courts28 Apr 1915
Jamahar Kumari Bibi Vs Askaran Boid and Others
Calcutta High Court · 30 Ind. Cas. 855
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts28 Apr 1915
Marshall Vs Grandhi Venkata Ratnam
Calcutta High Court · (1915) ILR (Cal) 1169
High Courts25 Apr 1915
Rama Nath Chakravarti Vs The Collector of Khulna and Others
Calcutta High Court · 29 Ind. Cas. 682
High Courts23 Apr 1915
Ram Dutt Ramkissen Dass Vs E.D. Sassoon and Co.
Calcutta High Court · 33 Ind. Cas. 938
High Courts23 Apr 1915
Ananga Mohun Chakraverty and Another Vs Bejoy Chandra Dutta and Another
Calcutta High Court · 32 Ind. Cas. 491
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts23 Apr 1915
Hira Lal Pal Vs Etbar Mandal and Others
Calcutta High Court · 32 Ind. Cas. 866
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts23 Apr 1915
Babu Ram Sumnun Prosad Vs Genda Lal Rai and Others
Calcutta High Court · 29 Ind. Cas. 841
High Courts22 Apr 1915
Janab Ali Mia and Others Vs Nazamaddin Pradhania and Others
Calcutta High Court · 29 Ind. Cas. 871