High Courts13 May 1915
Thakur Madan Mohun Nath Sahi Deo Vs Maharaja Pratap Udai Nath Sahi Deo
Calcutta High Court · 34 Ind. Cas. 22
Chotanagpur Tenancy Act, 1908 — Section 139, 184, 191(2), 208(2), 210
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,700 of 3,203
High Courts12 May 1915
Guru Pada Haldar Vs Tarit Bhusan Roy Chowdhury and Others
Calcutta High Court · 44 Ind. Cas. 141
High Courts12 May 1915
Sanatan Chakravarti alias Amrita Lal Chakravarti and Another Vs Srimati Kauri Mani Dasi and Others
Calcutta High Court · 29 Ind. Cas. 925
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts11 May 1915
Sheikh Muhammad Saddiq Vs Babu Durga Prasad and Others
Calcutta High Court · 39 Ind. Cas. 189
Bengal Tenancy Act, 1885 — Section 167Penal Code, 1860 (IPC) — Section 185Specific Relief Act, 1877 — Section 48
High Courts11 May 1915
Brijnandan Singh Vs Bidya Prasad Singh Bidya Prasad Singh Vs Bhup Narain Singh
Calcutta High Court · (1915) ILR (Cal) 1068
Civil Procedure Code, 1908 (CPC) — Order 36 Rule 1Transfer of Property Act, 1882 — Section 85
High Courts11 May 1915
Sris Chandra Datta Chaudhuri and Others Vs Mahima Chandra Datta Chaudhuri and Another
Calcutta High Court · 33 Ind. Cas. 17
Transfer of Property Act, 1882 — Section 44
High Courts11 May 1915
Bidya Prosad Singh Vs Bhupnarain Singh and Others
Calcutta High Court · 29 Ind. Cas. 629
Limitation Act, 1963 — Article 132
High Courts10 May 1915
Ujir Sheikh Vs Syed Ali Sheikh and Others
Calcutta High Court · 30 Ind. Cas. 159
Criminal Procedure Code, 1898 (CrPC) — Section 423(d), 522
High Courts10 May 1915
Bhuban Mohini Dasi Vs Gajalakshmi Debi and Others
Calcutta High Court · 32 Ind. Cas. 119
High Courts10 May 1915
Chairman of the Municipal Commissioners Vs Haridas Dutta and Others
Calcutta High Court · 33 Ind. Cas. 271
Bengal Municipal Act, 1932 — Section 30, 6(13)
High Courts07 May 1915
Mohes Chandra Guha Vs Rajani Kanta Dutt and Another
Calcutta High Court · 31 Ind. Cas. 29
Contract Act, 1872 — Section 2(d)
High Courts07 May 1915
Haradeb Das Agarwalla Vs Ananda Sheik and Another
Calcutta High Court · 30 Ind. Cas. 894
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(u), Order 41 Rule 23, 102
High Courts07 May 1915
Annoda Charan Naya and Another Vs Dasarath Haldar and Others
Calcutta High Court · 40 Ind. Cas. 444
High Courts07 May 1915
Tara Sankar Ghose and Another Vs Sheik Nasaruddi and Others
Calcutta High Court · 29 Ind. Cas. 476
Bengal Tenancy Act, 1885 — Section 149Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1908 — Section 5
High Courts06 May 1915
Madhusudan Sen Vs Rakhal Chandra Das Basak and Others
Calcutta High Court · 30 Ind. Cas. 697
Contract Act, 1872 — Section 201, 209, 253(10)Limitation Act, 1908 — Article 115, 132, 89
High Courts04 May 1915
Durga Mohun Gangopadhya and Others Vs Sukumar Das and Others
Calcutta High Court · 30 Ind. Cas. 412
Bengal Tenancy Act, 1885 — Section 40
High Courts03 May 1915
Sib Kishore Ghosh Vs Manik Chandra Nath
Calcutta High Court · 29 Ind. Cas. 453
Contract Act, 1872 — Section 70Legal Practitioners Act, 1879 — Section 28Provincial Small Cause Courts Act, 1887 — Section 25
High Courts03 May 1915
Behari Lal Nandy and Others Vs Kedar Nath Nebu and Others
Calcutta High Court · 29 Ind. Cas. 806
High Courts03 May 1915
Byomkesh Chakrabarti Vs Haladhar Mandal and Others
Calcutta High Court · 31 Ind. Cas. 700
Bengal Tenancy Act, 1885 — Article 6