High Courts31 May 1915
Emperor Vs Durga Halwai and Others
Calcutta High Court · 30 Ind. Cas. 442
Criminal Procedure Code, 1898 (CrPC) — Section 110, 123
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,698 of 3,203
High Courts31 May 1915
Dwijapada Karmakar Vs Miss Baileau and Others
Calcutta High Court · 34 Ind. Cas. 632
High Courts28 May 1915
Brojabasi Koer Vs Ram Sankar Das and Another
Calcutta High Court · 29 Ind. Cas. 834
High Courts28 May 1915
The National Insurance and Banking Co., Ltd. Vs Biswambar Chowdhury and Another
Calcutta High Court · 29 Ind. Cas. 566
High Courts28 May 1915
Raj Behari Nath and Another Vs Kailas Chandra Dutt
Calcutta High Court · 30 Ind. Cas. 887
General Clauses Act, 1897 — Section 4(1)Transfer of Property Act, 1882 — Section 106
High Courts28 May 1915
Lenga Lalung Vs Penguri Lalungani and Others
Calcutta High Court · 30 Ind. Cas. 796
High Courts28 May 1915
Krishna Chandra Bagdi and Others Vs Satish Chandra Banerjee
Calcutta High Court · 35 Ind. Cas. 365
High Courts28 May 1915
Durga Charan Chandra Vs The Khorda Co., Ltd.
Calcutta High Court · 29 Ind. Cas. 696
High Courts27 May 1915
Keshari Chand Surana and Others Vs Asharam Mahato
Calcutta High Court · 33 Ind. Cas. 250
Stamp Act, 1899 — Section 35(a)
High Courts27 May 1915
Akbar Fakir Vs Intail Sayal and Another
Calcutta High Court · 29 Ind. Cas. 707
High Courts26 May 1915
Biswa Nath Sinha Vs Bidhumukhi Dasi
Calcutta High Court · 31 Ind. Cas. 677
Land Acquisition Act, 1894 — Section 54
High Courts26 May 1915
Akhil Chandra Sen and Others Vs Tripura Charan Chowdhury and Another
Calcutta High Court · 29 Ind. Cas. 563
High Courts26 May 1915
Bhudar Chandra Goswami Vs C.R.S. Betts
Calcutta High Court · 33 Ind. Cas. 347
Contract Act, 1872 — Section 55, 73
High Courts24 May 1915
Sukumari Ghosh and Another Vs Gopi Mohan Goswami
Calcutta High Court · 31 Ind. Cas. 662
Presidency Small Cause Courts Act, 1882 — Section 22
High Courts24 May 1915
Mohesh Chandra Mukherjee and Others Vs Umesh Chandra Ghosal and Others
Calcutta High Court · 29 Ind. Cas. 742
High Courts24 May 1915
Debendra Nath Das Vs Bibudhendra Mansingh
Calcutta High Court · 33 Ind. Cas. 745
Civil Procedure Code, 1908 (CPC) — Section 110, 115Letters Patent Act, 1865 — Clause 15, Clause 36
High Courts24 May 1915
Prasanna Kumari Debi Vs Sris Chandra Majumdar and Others
Calcutta High Court · 33 Ind. Cas. 344
Civil Procedure Code, 1908 (CPC) — Section 48