High Courts24 Aug 1915
Ramnath Gagoi Vs Pitambar Deb Goswami
Calcutta High Court · 31 Ind. Cas. 430
Contract Act, 1872 — Section 180
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,693 of 3,203
High Courts24 Aug 1915
Abdul Rahaman Vs Sarafat Ali and Another
Calcutta High Court · 31 Ind. Cas. 896
High Courts23 Aug 1915
Nripendra Nath Sahu and Others Vs Ashutose Ghosh, Receiver to the Estate of Nilratan Mandal
Calcutta High Court · 33 Ind. Cas. 548
Provincial Insolvency Act, 1907 — Section 37
High Courts23 Aug 1915
Chatterjee Brahmin Vs Durgadutt Agarwalla and Others
Calcutta High Court · 34 Ind. Cas. 394
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 5
High Courts20 Aug 1915
Nawab Khajah Hobibullah Vs Khajah Abtiakallah and Others
Calcutta High Court · 34 Ind. Cas. 693
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(1)
High Courts19 Aug 1915
Mohesh Chandra Chaudhury Vs Emperor
Calcutta High Court · 47 Ind. Cas. 871
Penal Code, 1860 (IPC) — Section 109, 192, 193, 464
High Courts19 Aug 1915
Loke Nath Singh and Others Vs Gaju Singh and Others
Calcutta High Court · 31 Ind. Cas. 426
Limitation Act, 1908 — Article 182
High Courts19 Aug 1915
Khagendra Nath Chatterjee and Others Vs Sonatan Guha and Others
Calcutta High Court · 31 Ind. Cas. 987
Bengal Tenancy Act, 1885 — Section 12
High Courts18 Aug 1915
Lani Mia Vs Muhammad Easin Mia and Others
Calcutta High Court · 33 Ind. Cas. 448
Bengal Tenancy Act, 1885 — Section 85
High Courts17 Aug 1915
Khub Lal Singh and Another Vs Ajodhya Misser
Calcutta High Court · 31 Ind. Cas. 433
High Courts17 Aug 1915
Gopeswar Saha Vs Jadab Chandra Chandaray and Another
Calcutta High Court · 32 Ind. Cas. 537
High Courts17 Aug 1915
Bouwang Raja Challaphroo Chowdhury Vs Banga Behary Sen
Calcutta High Court · 31 Ind. Cas. 394
High Courts17 Aug 1915
Gangadhar Pradhan Vs Emperor
Calcutta High Court · 33 Ind. Cas. 626
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 182, 211
High Courts15 Aug 1915
Akimannessa Bibi and Others Vs Bepin Behari Mitter
Calcutta High Court · 32 Ind. Cas. 499
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts12 Aug 1915
Punit Narayan Singh and Others Vs Rajkumari Godabari Koeri and Another
Calcutta High Court · 32 Ind. Cas. 580
High Courts11 Aug 1915
Nikunja Rani Chowdhurani Vs Secretary of State for India in Council
Calcutta High Court · 31 Ind. Cas. 460
Court Fees Act, 1870 — Section 19E
High Courts10 Aug 1915
Abdul Rahman Chowdhuri Vs Ahmadar Rahman and Others
Calcutta High Court · 31 Ind. Cas. 554
Bengal Tenancy Act, 1885 — Section 161
High Courts06 Aug 1915
Krista Chandra Chowdhury and Another Vs Ratan Ram Pal and Others and Prasanna Chandra Pal
Calcutta High Court · 35 Ind. Cas. 673
High Courts05 Aug 1915
Motilal Radhakissen Vs Ganpatram and Others
Calcutta High Court · 34 Ind. Cas. 792
Provincial Insolvency Act, 1920 — Section 27, 42(1)
High Courts04 Aug 1915
Bal Makund Ruita and Others Vs Mati Lal Burman and Others
Calcutta High Court · 32 Ind. Cas. 195