COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 2,641 of 3,203

High Courts18 Feb 1918

Sheik Basiruddin Vs Sheik Sadhu Tanti

Calcutta High Court · 45 Ind. Cas. 690

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High Courts14 Feb 1918

Gendu Nasya and Others Vs Sadi Bania alias Sadi Saha and Others

Calcutta High Court · 44 Ind. Cas. 983

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High Courts13 Feb 1918

Emperor Vs Asgar Mandal and Others

Calcutta High Court · 48 Ind. Cas. 500

Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 147, 148, 326

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High Courts13 Feb 1918

Khetra Nath Mandal and Others Vs Mahomed Alla Rakha and Others

Calcutta High Court · AIR 1919 Cal 616 : 45 Ind. Cas. 921

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High Courts12 Feb 1918

Kandarpa Naran Mandal Vs Sridhar Roy and Others

Calcutta High Court · 44 Ind. Cas. 518

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High Courts11 Feb 1918

Lalu Sardar and Others Vs Ohedali Mrioha

Calcutta High Court · AIR 1919 Cal 1035(1) : 45 Ind. Cas. 15

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High Courts11 Feb 1918

Parsuram Mahajan Vs Bhal Chandra Shaha and Others

Calcutta High Court · AIR 1919 Cal 980(1) : 44 Ind. Cas. 719

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High Courts11 Feb 1918

Rani Anhayeswari Debi Vs Hatu Shiekh and Another

Calcutta High Court · AIR 1919 Cal 1065(2) : 45 Ind. Cas. 645

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High Courts11 Feb 1918

Brojendra Nath Mitra Vs Arman Sheikh

Calcutta High Court · 44 Ind. Cas. 977

Bengal Tenancy Act, 1885 — Section 66(2)

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High Courts11 Feb 1918

Srimati Jashoda Dasee Vs Upendra Nath Hazra

Calcutta High Court · 44 Ind. Cas. 671

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts08 Feb 1918

Madhusudan Gope Vs Behari Lall Gope and Another

Calcutta High Court · 44 Ind. Cas. 881

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 25Civil Procedure Code, 1908 (CPC) — Section 24

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High Courts08 Feb 1918

Firm Bhudar Mal-Ram Chandra Marwari Vs Sew Narayan Marwari

Calcutta High Court · 44 Ind. Cas. 669

Calcutta Municipal Act, 1923 — Section 171, 228Contract Act, 1872 — Section 69, 70

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High Courts08 Feb 1918

The East Indian Railway Co. Vs Kanak Behary Haldar

Calcutta High Court · 44 Ind. Cas. 691

Railways Act, 1890 — Section 76

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High Courts08 Feb 1918

Gahar Mahammed Sarkar and Others Vs Pitambar Das

Calcutta High Court · 47 Ind. Cas. 868

Penal Code, 1860 (IPC) — Section 186

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High Courts08 Feb 1918

Sakhiuddin Saha and Others Vs Sonaulla Sarkar and Others

Calcutta High Court · 45 Ind. Cas. 986

Registration Act, 1908 — Section 17(b)Transfer of Property Act, 1882 — Section 54

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High Courts08 Feb 1918

Jamila Khatun Chowdhury and Others Vs Srimati Mahamud Khatun Chowdhury

Calcutta High Court · 45 Ind. Cas. 735

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High Courts08 Feb 1918

Pulin Behary Roy and Others Vs Abdul Majid and Others

Calcutta High Court · 44 Ind. Cas. 911

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 4

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High Courts08 Feb 1918

Abdul Hakim Khan Vs Emperor

Calcutta High Court · AIR 1919 Cal 464 : 44 Ind. Cas. 740

Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 465, 467

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High Courts07 Feb 1918

Mrs. E.J. Delauney Vs Pranhari Guha, Chandra Kumar Guha and Others

Calcutta High Court · 45 Ind. Cas. 879

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High Courts07 Feb 1918

Basanta Kumar Chowdhury Vs Madan Mohun Chowdhury

Calcutta High Court · AIR 1919 Cal 765 : 46 Ind. Cas. 282

Contract Act, 1872 — Section 25

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