High Courts05 Mar 1918
Purna Chandra Pal and Others Vs Barada Prasunna Bhattacharjee
Calcutta High Court · 45 Ind. Cas. 783
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,640 of 3,203
High Courts05 Mar 1918
Lelong (Jumea) Vs Rajani Kanta Chowdhury
Calcutta High Court · AIR 1919 Cal 903(1) : 46 Ind. Cas. 417
High Courts04 Mar 1918
Sheik Samir Vs Sheik Syed Ali and Others
Calcutta High Court · 47 Ind. Cas. 138
High Courts04 Mar 1918
Umesh Chandra Roy Vs Akrur Chandra Sikdar
Calcutta High Court · AIR 1919 Cal 253(2) : (1919) ILR (Cal) 25 : 50 Ind. Cas. 15
High Courts01 Mar 1918
Ramesh Chandra Sen Vs Aijuddi Sheikh and Others
Calcutta High Court · 46 Ind. Cas. 719
High Courts27 Feb 1918
Babu Ram Dheng and Others Vs Upendra Nath Koley and Others
Calcutta High Court · 44 Ind. Cas. 922
Bengal Tenancy Act, 1885 — Section 22(2), 85(1)
High Courts25 Feb 1918
Sultan Ahmad Vs Abdul Gani
Calcutta High Court · (1919) ILR (Cal) 13
Religious Endowments Act, 1863 — Section 3, 7
High Courts25 Feb 1918
Jotindra Kumar Dass Vs Gagan Chandra Pal and Others
Calcutta High Court · AIR 1919 Cal 677(1) : 45 Ind. Cas. 903
High Courts25 Feb 1918
Srimutty Jamila Khatun Vs Abdul Jalil Meah and Another
Calcutta High Court · 49 Ind. Cas. 799
Criminal Procedure Code, 1898 (CrPC) — Section 92
High Courts25 Feb 1918
Hari Bhusan Datta Vs Manmatha Nath Datta and Others
Calcutta High Court · AIR 1919 Cal 197 : 51 Ind. Cas. 76
Succession Act, 1865 — Section 197
High Courts25 Feb 1918
Pramotha Nath Saha Vs Rani Sashimukhi Debi and Others
Calcutta High Court · AIR 1919 Cal 1052 : 45 Ind. Cas. 200
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3
High Courts25 Feb 1918
Prafulla Nath Tagore and Others Vs Shital Khan and Others
Calcutta High Court · AIR 1919 Cal 898 : 47 Ind. Cas. 97
High Courts25 Feb 1918
Jatindra Kumar Das Vs Gagan Chandra Pal
Calcutta High Court · (1919) ILR (Cal) 22
High Courts20 Feb 1918
B.N. Elias and Company (Private) Ltd. Vs Second Industrial Tribunal
Calcutta High Court · (1959) 2 ILR (Cal) 149
Industrial Disputes Act, 1947 — Section 13, 33, 33(1), 33(2), 33AIndustrial Employment (Standing Orders) Act, 1946 — Section 2(iv)Payment of Wages Act, 1936 — Section 2(ii)
High Courts20 Feb 1918
Superintendent and Remembrancer of Legal Affairs Vs Mozam Molla and Others
Calcutta High Court · 48 Ind. Cas. 687
Criminal Procedure Code, 1898 (CrPC) — Section 100, 96Penal Code, 1860 (IPC) — Section 147, 353
High Courts20 Feb 1918Dismissed
Legal Remembrancer Vs Mozam Molla
Calcutta High Court · (1918) 02 CAL CK 0008
High Courts19 Feb 1918
Bepin Behari Sen Vs Krishna Behari Sen
Calcutta High Court · 45 Ind. Cas. 246
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 18, Order 21 Rule 19, 151
High Courts18 Feb 1918Dismissed
Satish Chandra Sarkar and Others Vs Brojogopal Dutta and Others
Calcutta High Court · (1918) 02 CAL CK 0037