High Courts14 Mar 1918
Brojonath Sarma Vs Maheswar Gahani and Others
Calcutta High Court · 46 Ind. Cas. 100
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,639 of 3,203
High Courts14 Mar 1918
Chandra Kumar Roy Chowdhury and Others Vs Aswini Kumar Das and Others
Calcutta High Court · 45 Ind. Cas. 250
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts14 Mar 1918
Mohananda Dutta Chowdhury Vs Baikantha Nath Dutta and Others
Calcutta High Court · 45 Ind. Cas. 872
High Courts14 Mar 1918
Dharani Kanta Lahiri Chowdhuri Vs Ismail Sheikh and Others
Calcutta High Court · 45 Ind. Cas. 221
Bengal Tenancy Act, 1885 — Section 50
High Courts13 Mar 1918
Rani Mina Kumari Saheba Vs Ichamoyee Chowdhurani and Others
Calcutta High Court · 45 Ind. Cas. 747
High Courts12 Mar 1918
Rasik Chandra Mukhopadhya Vs Shyama Kumar Tagore and Others
Calcutta High Court · 46 Ind. Cas. 136
Bengal Tenancy Act, 1885 — Section 105
High Courts12 Mar 1918
Dwarka Nath Dey Chowdhury Vs Sailaja Kanta Mullik
Calcutta High Court · 45 Ind. Cas. 702
High Courts12 Mar 1918
Iswar Chandra Kapali Vs Sheikh Arjan and Another
Calcutta High Court · 45 Ind. Cas. 725
High Courts11 Mar 1918
Sailaja Nath Roy Chaudhury and Others Vs Chandi Charan Laha and Others
Calcutta High Court · 48 Ind. Cas. 552
Bengal Tenancy Act, 1885 — Section 106Court Fees Act, 1870 — Article 17(3)
High Courts11 Mar 1918
Prem Chand Gorai Vs Sonatan Saha alias Sonaulla Saha
Calcutta High Court · 45 Ind. Cas. 268
High Courts08 Mar 1918
Brojendra Nath Bakshi Vs Emperor
Calcutta High Court · 45 Ind. Cas. 275
Stamp Act, 1899 — Section 64
High Courts07 Mar 1918
Protap Chandra Dhar Vs Peary Mohun Dhar and Others
Calcutta High Court · AIR 1919 Cal 1061 : 48 Ind. Cas. 669
Transfer of Property Act, 1882 — Section 60
High Courts07 Mar 1918
Gabinda Chandra Ghose Biswas and Others Vs Nandadulal Sut
Calcutta High Court · 45 Ind. Cas. 317
High Courts07 Mar 1918
A.C. Tops Vs Emperor
Calcutta High Court · AIR 1919 Cal 444 : (1919) ILR (Cal) 31 : 49 Ind. Cas. 913
Criminal Procedure Code, 1898 (CrPC) — Section 526Extradition Act, 1903 — Section 3(1)
High Courts07 Mar 1918
Shyamdas Roy Chowdhury and Others Vs Radhika Prosad Chatterjee and Others and Srimati Panch Kauri Debi and Others
Calcutta High Court · 47 Ind. Cas. 853
Transfer of Property Act, 1882 — Section 38
High Courts06 Mar 1918
Leon Saubolle Vs K.V. Seyne and Brothers and Others
Calcutta High Court · AIR 1919 Cal 677(2) : 50 Ind. Cas. 476
Contract Act, 1872 — Section 108, 178
High Courts05 Mar 1918
Sachi Prasad Mukherjee Vs Amarnath Roy Chowdhuri
Calcutta High Court · (1919) ILR (Cal) 103
Limitation Act, 1963 — Section 23, 26
High Courts05 Mar 1918
Purna Chandra Pal Vs Barada Prosanna Bhattacharjya
Calcutta High Court · AIR 1919 Cal 634 : (1919) ILR (Cal) 111
Transfer of Property Act, 1882 — Section 95