High Courts09 Apr 1918
Amrita Lal Ghose and Another and Nim Taran Naskar Vs Narain Chandra Chakrabarty and Another
Calcutta High Court · 46 Ind. Cas. 395
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,637 of 3,203
High Courts09 Apr 1918
Granade Venkata Ratan Vs The Corporation of Calcutta
Calcutta High Court · (1918) 04 CAL CK 0013
High Courts08 Apr 1918
Harihar Dutta Tewari and Others Vs Bhim Sanker Dutta Tewari
Calcutta High Court · 46 Ind. Cas. 226
High Courts08 Apr 1918
Maharajah Bahadur Sir Prodyot Kumar Tagore Vs Bhuban Moyee Dasya and Another
Calcutta High Court · AIR 1919 Cal 1072(1) : 46 Ind. Cas. 1
Bengal Tenancy Act, 1885 — Section 106
High Courts05 Apr 1918
Srish Chandra Ray and Others Vs Jadunath Kundu and Others
Calcutta High Court · 45 Ind. Cas. 532
High Courts04 Apr 1918
Secretary of State For India Vs Shib Narain Hajra
Calcutta High Court · (1919) ILR (Cal) 199
Bengal Tenancy Act, 1885 — Section 104HCivil Procedure Code, 1908 (CPC) — Section 80
High Courts04 Apr 1918
The Secretary of State for India in Council Vs Shib Narain Hazra and Others
Calcutta High Court · AIR 1918 Cal 819 : 47 Ind. Cas. 502
Bengal Tenancy Act, 1885 — Section 104H, 184, 185Limitation Act, 1908 — Section 15(2), 29(b)
High Courts04 Apr 1918
The Hon''ble Maharaja Ranjit Sinha Vs Abdur Rahim Khan Chowdhury
Calcutta High Court · AIR 1919 Cal 1004(1) : 45 Ind. Cas. 190
Bengal Tenancy Act, 1885 — Section 195, 52
High Courts04 Apr 1918
Siba Krishna Sinha Sarma and Others Vs Jagat Chandra Talukdar and Others
Calcutta High Court · 45 Ind. Cas. 732
High Courts04 Apr 1918
Nilmony Chowdhury, Purna Chandra Dutta and Basanta Kumar Nandi Vs Durga Charan Chander and Others
Calcutta High Court · 46 Ind. Cas. 377
Provincial Insolvency Act, 1907 — Section 18(3)
High Courts04 Apr 1918
Moonshi Shahed Baksh Vs Golam Nabi Khondokar and Others
Calcutta High Court · 47 Ind. Cas. 117
High Courts03 Apr 1918
Brajendra Kumar Roy Chowdhury and Others Vs Sarajendra Nath Saha and Others
Calcutta High Court · 45 Ind. Cas. 416
High Courts03 Apr 1918
Amina Khatun Vs Nafar Chandra Pal Chowdhury Srikumar Chatterjee Vs Chandra Bhusan Bhattacharjee
Calcutta High Court · (1918) 04 CAL CK 0054
High Courts03 Apr 1918
Abdul Majid and Others Vs Khalil (Khalilur in vakalatnama) Rahaman
Calcutta High Court · 46 Ind. Cas. 355
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts03 Apr 1918
Sainuddin Vs Srimati Latifannessa Bibi and Others
Calcutta High Court · 48 Ind. Cas. 609
High Courts03 Apr 1918
Peari Lal Das and Others Vs Bepin Behari Das and Others
Calcutta High Court · 45 Ind. Cas. 336
Probate and Administration Act, 1881 — Section 8, 9, 98
High Courts23 Mar 1918
Kulak Chandra Das and Others Vs Kula Chandra Das and Others
Calcutta High Court · 46 Ind. Cas. 269
High Courts23 Mar 1918
Sitikanta Roy and Others Vs Bipradas Charan and Others
Calcutta High Court · 46 Ind. Cas. 485
Bengal Tenancy Act, 1885 — Section 19
High Courts23 Mar 1918
Shoshi Lal Das Vs The Secretary of State for India
Calcutta High Court · 46 Ind. Cas. 138
Calcutta Municipal Act, 1899 — Section 557(b)
High Courts23 Mar 1918
Dhrupad Chandra Koley and Others Vs Harinath Singha Roy
Calcutta High Court · 45 Ind. Cas. 660