High Courts22 Apr 1918
Manindra Mohan Sanyal Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 215
Criminal Procedure Code, 1898 (CrPC) — Section 110Evidence Act, 1872 — Section 10
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,636 of 3,203
High Courts20 Apr 1918
Maharaj Bahadur Singh Vs Mahant Bhagawan Das Shebait of Iswar Raghunath Deb Thakur
Calcutta High Court · 45 Ind. Cas. 781
High Courts19 Apr 1918
Jagan Nath Marwari and Others Vs East Indian Railway Co.
Calcutta High Court · 45 Ind. Cas. 933
High Courts19 Apr 1918
Gobinda Hota Vs Kristapada Singha Babu and Others
Calcutta High Court · 45 Ind. Cas. 929
High Courts18 Apr 1918
Rajlakshmi Dasya Vs Maharaja Bahadur Sir Prodyot Kumar Tagore and Another
Calcutta High Court · 46 Ind. Cas. 184
High Courts18 Apr 1918
Mohendra Nath Bagchi and Others Vs Gour Chandra Ghosh and Others
Calcutta High Court · 46 Ind. Cas. 867
High Courts18 Apr 1918
Purnananda Datta and Others Vs Abinash Chandra Chattoraj and Others
Calcutta High Court · 46 Ind. Cas. 624
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts18 Apr 1918
Jogesh Chandra Banerjee Vs Sarada Kumar Chakravarti and Others
Calcutta High Court · AIR 1919 Cal 127 : 49 Ind. Cas. 834
High Courts16 Apr 1918
Girish Chandra Mitra Vs Giribala Debi and Others
Calcutta High Court · 45 Ind. Cas. 937
High Courts15 Apr 1918
Rajani Kanta Roy Vs Manmatha Nath Nandi and Others
Calcutta High Court · 46 Ind. Cas. 665
Guardians and Wards Act, 1890 — Section 29
High Courts15 Apr 1918
Krishna Gopal Bhowmik and Another and Ichhamayi Debi Vs Hem Chandra Bairagi and Others
Calcutta High Court · 46 Ind. Cas. 908
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts15 Apr 1918
Lakhi Kanta Roy and Others Vs Raj Chandra Saha and Others
Calcutta High Court · AIR 1919 Cal 976 : 46 Ind. Cas. 374
High Courts12 Apr 1918
A.C. Tops Vs Emperor
Calcutta High Court · AIR 1919 Cal 509 : (1919) ILR (Cal) 52 : 50 Ind. Cas. 17
Criminal Procedure Code, 1898 (CrPC) — Section 491English Extradition Act, 1870 — Section 11
High Courts12 Apr 1918Dismissed
Jafarruddin Shaha and Another Vs Brindarani Chaudhdrani and Others
Calcutta High Court · (1918) 04 CAL CK 0039
High Courts11 Apr 1918
Sanchiram De Bahari Vs Sreemutty Hara Priya Thakurani and Others
Calcutta High Court · 45 Ind. Cas. 611
High Courts11 Apr 1918
Jakher Mohamed Mondal and Others Vs Khatir Mohamed Shaikh
Calcutta High Court · 46 Ind. Cas. 264
High Courts11 Apr 1918
Jogendra Nath Mitra Vs Apara Prosad Mukerjee
Calcutta High Court · 45 Ind. Cas. 616
High Courts10 Apr 1918
Girish Chandra Ghose and Others Vs Kishore Mohan Das
Calcutta High Court · 54 Ind. Cas. 5
Evidence Act, 1872 — Section 114
High Courts10 Apr 1918
Kumar Sarat Kumar Roy and Sarat Chandra Mukherjee and Others Vs Sripati Chatterjee and Others Promotho Nath Chatterjee and Others Vs Ram Chandra Chatterjee and Others
Calcutta High Court · 50 Ind. Cas. 119
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts09 Apr 1918
Felani Mondalani Vs Mukunda Lal Mondal and Another
Calcutta High Court · 46 Ind. Cas. 781