High Courts01 May 1918
Babu Pallave Mandal and Another and Bepin Behari Mandal Vs Akhoy Ghosh and Others
Calcutta High Court · 46 Ind. Cas. 24
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,635 of 3,203
High Courts01 May 1918
Purna Chandra Kundoo Vs The Port Commissioners of Calcutta
Calcutta High Court · AIR 1919 Cal 255 : (1919) ILR (Cal) 56
Contract Act, 1872 — Section 151, 152, 161
High Courts01 May 1918
Purna Chandra Kundoo Vs The Port Commissioner of Calcutta
Calcutta High Court · 50 Ind. Cas. 58
Calcutta Port Act, 1890 — Section 113, 114
High Courts30 Apr 1918
Mahammad Shafikul Huq Chowdhury Vs Krishna Gobinda Dutta and Others
Calcutta High Court · 47 Ind. Cas. 428
Transfer of Property Act, 1882 — Section 54
High Courts29 Apr 1918Dismissed
The Chairman of the Commissioners of the Nabadwip Municipality Vs Gour Chandra Goswami and Others
Calcutta High Court · (1918) 04 CAL CK 0040
High Courts29 Apr 1918
Sheikh Tamiz Munshi alias Tamizud-Din Munshi Vs Bisweswari Debyachowdhurani
Calcutta High Court · 46 Ind. Cas. 862
High Courts29 Apr 1918
The Chairman of the Commissioners of Navadwip Municipality Vs Gour Chandra Goswami and Others
Calcutta High Court · 49 Ind. Cas. 16
High Courts26 Apr 1918
Prosanna Deb Roykot Vs Safuruddin Ahmed and Another and Kamiruddin Mahmed and Another
Calcutta High Court · 46 Ind. Cas. 433
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts26 Apr 1918
Sristidhar Ghose and Others Vs Kedareswar Biswas and Others
Calcutta High Court · 45 Ind. Cas. 892
High Courts25 Apr 1918
Baikuntha Nath Ghose Vs Sodananda Mohapatra and Others
Calcutta High Court · AIR 1919 Cal 767 : 46 Ind. Cas. 287
Bengal Tenancy Act, 1885 — Section 104A, 104B, 104C
High Courts24 Apr 1918
Raja Kishore Lal Goswami Vs Tarapada Bhattacharjee
Calcutta High Court · 45 Ind. Cas. 875
High Courts24 Apr 1918
In Re: The election of Brojo Gopal Goswami as Commissioner of Ward No. 25
Calcutta High Court · 46 Ind. Cas. 729
Calcutta Municipal Act, 1923 — Section 56
High Courts24 Apr 1918
Tara Kanta Das Chowdhury and Others Vs Gopal Chandra Sil
Calcutta High Court · 46 Ind. Cas. 191
High Courts23 Apr 1918
Dhananjoy Manjhi Vs Upendranath Deb Sarbhadikary and Others
Calcutta High Court · 46 Ind. Cas. 429
Bengal Tenancy Act, 1885 — Section 109, 188, 30, 7
High Courts23 Apr 1918
Sripati Lal Dutt and Others Vs Sarat Chandra Mondal and Others
Calcutta High Court · 46 Ind. Cas. 78
High Courts23 Apr 1918
Sarada Prosad Roy Vs Ananda Moy Dutta and Others
Calcutta High Court · 46 Ind. Cas. 228
High Courts22 Apr 1918
Gosta Behari De and Others Vs Gosta Behari Lumanta and Others
Calcutta High Court · 46 Ind. Cas. 243
Registration Act, 1908 — Section 17
High Courts22 Apr 1918
Monindra Mohan Sanyal and Others Vs Emperor
Calcutta High Court · 46 Ind. Cas. 152
Criminal Procedure Code, 1898 (CrPC) — Section 110Evidence Act, 1872 — Section 10