High Courts09 May 1918
Srimati Siva Kumari Debi Vs Rai Biswambhar Roy Bahadur
Calcutta High Court · 46 Ind. Cas. 532
Limitation Act, 1908 — Section 20
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,634 of 3,203
High Courts09 May 1918
Husan Mea Bara Bhuia and Others Vs Hazi Naun Mea Chowdhury and Others
Calcutta High Court · AIR 1919 Cal 1050 : 46 Ind. Cas. 796
High Courts09 May 1918
Srimati Kamini Sundari Chowdhurani and Others Vs Abdul Halim Moulavi and Others
Calcutta High Court · 47 Ind. Cas. 420
Bengal Tenancy Act, 1885 — Section 105, 106, 109
High Courts09 May 1918
Bibi Kachhirannessa Chowdhurani Vs Hem Charan Kasya
Calcutta High Court · AIR 1919 Cal 1033(1) : 47 Ind. Cas. 11
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4
High Courts07 May 1918
Aja Nasya Vs Karimbaksh Sarkar and Others
Calcutta High Court · 46 Ind. Cas. 816
High Courts07 May 1918
The Midnapore Zemindari Company, Limited Vs Kristo Prosad Sukul and Another Akshoy Kumar Sirkar Vs Ijardar Mondal and Others Giri Liak and Others Vs Chandra Nath Pal
Calcutta High Court · 46 Ind. Cas. 544
Bengal Tenancy Act, 1885 — Section 52(5)
High Courts07 May 1918
Pran Krishna Das and Others Vs Srimati Satibala Sen and Others
Calcutta High Court · 46 Ind. Cas. 852
Probate and Administration Act, 1881 — Section 90
High Courts07 May 1918
Maharaja Birendra Kishore Manikya Bahadur Vs Hashmat Ali and Others
Calcutta High Court · 46 Ind. Cas. 558
Civil Procedure Code, 1908 (CPC) — Section 86
High Courts06 May 1918
Maharaja Birendra Kisore Manikya Bahadur Vs Baikuntha Chandra Deb
Calcutta High Court · 46 Ind. Cas. 474
High Courts06 May 1918
Khirode Chandra Ghose and Another Vs Midnapore Zemindary Company, Limited, and Others
Calcutta High Court · AIR 1919 Cal 1028(2) : 46 Ind. Cas. 507
High Courts06 May 1918
Hrishikesh Singh by his Next Friend Surendra Nath Palit Vs Lakhi Narain Singh
Calcutta High Court · AIR 1919 Cal 860(1) : 46 Ind. Cas. 384
High Courts03 May 1918
Narayan Chandra Poddar and Others Vs Keshab Lal Dhai Bhai and Others
Calcutta High Court · 46 Ind. Cas. 493
Transfer of Property Act, 1882 — Section 99
High Courts03 May 1918
Gopal Chandra Das and Others Vs Kshetra Mohun Bhuia
Calcutta High Court · 46 Ind. Cas. 195
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115
High Courts03 May 1918
Beni Madhab Kundu Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 207
Criminal Procedure Code, 1898 (CrPC) — Section 300
High Courts03 May 1918
Benimadhab Kundu and Another Vs Emperor
Calcutta High Court · AIR 1919 Cal 512 : 46 Ind. Cas. 513
Criminal Procedure Code, 1898 (CrPC) — Section 300
High Courts02 May 1918
Pramatha Nath Mukhopadhya and Another Vs Chandra Sekhar Banerjee and Others
Calcutta High Court · AIR 1919 Cal 1004(2) : 46 Ind. Cas. 539
High Courts02 May 1918
Rai Charan Karmakar Vs Sib Ram Parai
Calcutta High Court · AIR 1919 Cal 1007(2) : 46 Ind. Cas. 489
Bengal Tenancy Act, 1885 — Section 182
High Courts02 May 1918
Kali Prasad Chatterjee Vs Rash Behari Laik and Others
Calcutta High Court · 46 Ind. Cas. 254
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts02 May 1918
Beni Madhab Chackrabutty and Others Vs Bhola Nath Majila and Others
Calcutta High Court · AIR 1919 Cal 1013 : 47 Ind. Cas. 8
High Courts01 May 1918
Ram Nath Ojah Vs Natabar Maiti and Others
Calcutta High Court · 46 Ind. Cas. 328