High Courts27 May 1918
Rustomjee Dhunjibhai Sethna Vs Frederic Gaebele and Another
Calcutta High Court · 51 Ind. Cas. 486
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,632 of 3,203
High Courts27 May 1918
Jagadish Narain Paramanik and Others Vs Mahamuddin Mahamed and Others Represented by Their Guardian Grandmother Alakjadi Bewa and Another
Calcutta High Court · 46 Ind. Cas. 529
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts27 May 1918
Santok Chand and Another Vs Sugan Chand Manawat
Calcutta High Court · 46 Ind. Cas. 836
Penal Code, 1860 (IPC) — Section 406
High Courts23 May 1918
Shib Chandra Roy Chowdhury and Others Vs Harendra Lal Rai Chowdhury and Jotindra Nath Bose and Others Jotindra Nath Bose and Others Vs Harendra Lal Rai Chowdhury and Khogendra Nath Banerjee and Others Taran Krishna Naskar and Others Vs Harendra Lal Rai Chowdhury and Jolindra Nath Bose and Others
Calcutta High Court · 47 Ind. Cas. 315
High Courts23 May 1918
Kedar Nath Mondal and Others Vs Mohesh Chandra Khan and Others
Calcutta High Court · AIR 1919 Cal 1025 : 46 Ind. Cas. 787
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2
High Courts23 May 1918
Bimal Chandra Banerjee Vs Tez Chandra Banerjee
Calcutta High Court · 47 Ind. Cas. 92
Criminal Procedure Code, 1898 (CrPC) — Section 181(2)Penal Code, 1860 (IPC) — Section 408
High Courts22 May 1918
Secretary of State For India Vs Bijoy Chand Mahatap
Calcutta High Court · (1919) ILR (Cal) 390
High Courts22 May 1918
Gangadhar Nanda and Others and The Secretary of State for India Vs Srimati Janakimoni Dasi and Others
Calcutta High Court · 47 Ind. Cas. 524
Bengal Tenancy Act, 1885 — Section 104HCivil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Section 15(2)
High Courts22 May 1918
Aghore Nath Banerjee Vs Kalyaneswari Dasi and Others
Calcutta High Court · 46 Ind. Cas. 883
High Courts22 May 1918
Manik Chandra Roy Vs Ismail Kalu
Calcutta High Court · AIR 1919 Cal 98 : 50 Ind. Cas. 1006
Cattle Trespass Act, 1871 — Section 10Penal Code, 1860 (IPC) — Section 352
High Courts21 May 1918
Mohendra Nath Pal Vs Sheikh Nasiruddin Mahammad and Others
Calcutta High Court · 46 Ind. Cas. 887
High Courts21 May 1918
Grande Venkata Ratnam and Vs Nity Charan Hazra
Calcutta High Court · 46 Ind. Cas. 593
Criminal Procedure Code, 1898 (CrPC) — Section 428
High Courts21 May 1918
Joy Chandra Das Gupta Vs Srimati Khuki by her Maternal Uncle Radha Krishna Saha, and Others
Calcutta High Court · 46 Ind. Cas. 587
High Courts21 May 1918
Joy Gobinda Chowdhury Vs Debendra Nath Bose and Others
Calcutta High Court · AIR 1919 Cal 979(1) : 46 Ind. Cas. 216
High Courts21 May 1918
Shaikh Golam Khalik Vs Tasardak Khan and Others
Calcutta High Court · AIR 1919 Cal 985 : 46 Ind. Cas. 890
Succession Certificate Act, 1889 — Section 4
High Courts21 May 1918
E.D. Murray Vs East Bengal Mahajan Flotilla Co., Ld.
Calcutta High Court · (1919) ILR (Cal) 156
High Courts21 May 1918
E.D. Murray Vs East Bengal Mahajan Flotilla Co. Ltd.
Calcutta High Court · 48 Ind. Cas. 622
High Courts21 May 1918
Kirti Chandra Daw Vs Bepin Behari Pal Chaudhuri
Calcutta High Court · 46 Ind. Cas. 721
High Courts21 May 1918
Jogemaya Dassi Vs Baidyanath Pramanick and Others
Calcutta High Court · 50 Ind. Cas. 924
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, Order 38 Rule 5
High Courts17 May 1918
Hdyanath Ray and Others Vs Bisseswar Das and Others
Calcutta High Court · 46 Ind. Cas. 553