High Courts12 Jun 1918
Narasingha Ban Goswami Vs Prolhadman Tewari
Calcutta High Court · (1919) ILR (Cal) 455
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,630 of 3,203
High Courts12 Jun 1918
Hara Narain Bera Vs Sridhar Pande and Others
Calcutta High Court · AIR 1919 Cal 974 : 47 Ind. Cas. 2
High Courts12 Jun 1918
The Hon''ble Babu Brojendra Kishore Roy Chowdhury Vs Raja Jugendra Kishore Roy Chowdhury
Calcutta High Court · AIR 1919 Cal 708 : 47 Ind. Cas. 5
Bengal Tenancy Act, 1885 — Section 106
High Courts12 Jun 1918
Jahiral Haque and Another Vs Sadar Ali and Another
Calcutta High Court · 47 Ind. Cas. 105
Bengal Tenancy Act, 1885 — Section 153
High Courts12 Jun 1918
Nagendra Nath Mazumdar and Others Vs Banwari Lal Das and Another
Calcutta High Court · 46 Ind. Cas. 970
Civil Procedure Code, 1908 (CPC) — Section 91Limitation Act, 1908 — Section 26
High Courts10 Jun 1918
Syam Chand Maiti Vs Baikuntha Nath Mandal and Another
Calcutta High Court · AIR 1919 Cal 1003 : 47 Ind. Cas. 143
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts07 Jun 1918
Mohendra Nath Sow and Another Vs Rajani Kanta Sow and Another
Calcutta High Court · 46 Ind. Cas. 895
High Courts06 Jun 1918
Bipradas Pal Chowdhary Vs Azam Ostagar
Calcutta High Court · AIR 1919 Cal 81(2) : (1919) ILR (Cal) 441
Bengal Tenancy Act, 1885 — Section 105
High Courts06 Jun 1918
Sita Nath Ghose Vs Thakurdas Chakravarty
Calcutta High Court · (1919) ILR (Cal) 448 : 52 Ind. Cas. 433
Transfer of Property Act, 1882 — Section 72
High Courts06 Jun 1918
Indra Narain Ray Vs Nabin Chandra Banerjee and Others
Calcutta High Court · 47 Ind. Cas. 847
Bengal Tenancy Act, 1885 — Section 148A, 167
High Courts06 Jun 1918
Rajani Kanta Ghosh Vs Lala Rout and Others
Calcutta High Court · AIR 1919 Cal 984(1) : 47 Ind. Cas. 298
Specific Relief Act, 1877 — Section 9
High Courts06 Jun 1918
Bipradas Pal Chowdhry Vs Azam Ostagar
Calcutta High Court · 52 Ind. Cas. 412
Bengal Tenancy Act, 1885 — Section 105, 4
High Courts06 Jun 1918
Brindaban Chandra De and Another Vs Krishna Mohan De and Others
Calcutta High Court · AIR 1919 Cal 902 : 47 Ind. Cas. 159
Registration Act, 1908 — Section 17, 49
High Courts06 Jun 1918
Bahuballav Roy Vs Jogesh chandra Banerjee and Others
Calcutta High Court · AIR 1919 Cal 181(2) : 50 Ind. Cas. 242
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts05 Jun 1918
Baksh Ali Sarkar add Ors. Vs Sarat Chandra Rot Chaudhury and Others
Calcutta High Court · AIR 1919 Cal 1053 : 46 Ind. Cas. 911
High Courts05 Jun 1918
The Secretary of State for India in Council Vs Lakhi Narain Das and Others and Ganga Narain Bhunia and Others
Calcutta High Court · AIR 1919 Cal 1001 : 46 Ind. Cas. 899
Bengal Tenancy Act, 1885 — Section 104HCivil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Jun 1918
Monindra Nath Chowdhuri and Another Vs Radha Prosanno Gon and Another
Calcutta High Court · 47 Ind. Cas. 19
Transfer of Property Act, 1882 — Section 106
High Courts05 Jun 1918
Kailash Chandra Kandor Vs Harihar Patra and Others
Calcutta High Court · AIR 1919 Cal 918 : 47 Ind. Cas. 928
High Courts05 Jun 1918
Akrurmani Baisnabi Vs Madhab Chandra Chakrabarty
Calcutta High Court · 47 Ind. Cas. 800
Transfer of Property Act, 1882 — Section 108(j)