High Courts20 Jun 1918
Lakhimani Dassi Vs Dwijendra Nath Mukerjee
Calcutta High Court · (1919) ILR (Cal) 249
Bengal Tenancy Act, 1885 — Section 173Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1963 — Article 83
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,629 of 3,203
High Courts20 Jun 1918
Hara Kumar Saha and Another Vs Ram Chandra Pal and Others
Calcutta High Court · AIR 1919 Cal 960 : 47 Ind. Cas. 943
High Courts20 Jun 1918
Rai Chowdhury Satish Chandra Mustafi and Another Vs Abdul Majid Mahamad and Others
Calcutta High Court · 47 Ind. Cas. 780
Bengal Tenancy Act, 1885 — Section 50
High Courts20 Jun 1918
Chandra Nath Mukerjee by his Guardian, Sahib Krishna Roy Choudhury Vs Emperor (East Indian Railway Company)
Calcutta High Court · 47 Ind. Cas. 803
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts20 Jun 1918
Amar Chandra and Others Vs Srimati Noor Khatun and Others
Calcutta High Court · 47 Ind. Cas. 777
High Courts18 Jun 1918
Hafizuddin Khan Vs Mahammed Elim and Others
Calcutta High Court · 46 Ind. Cas. 606
High Courts18 Jun 1918
Nandan Das Mahapatra Vs Gajendra Narain Das Mahapatra and Others
Calcutta High Court · 47 Ind. Cas. 650
High Courts18 Jun 1918
Sukhu Kalwar Vs Emperor
Calcutta High Court · 47 Ind. Cas. 657
Calcutta Police Act, 1866 — Section 54(a)Penal Code, 1860 (IPC) — Section 411
High Courts17 Jun 1918
Kanailal Kundu Vs Nitya Saran Mukherjee and Others
Calcutta High Court · AIR 1919 Cal 916 : 47 Ind. Cas. 938
High Courts17 Jun 1918
Aftabuddin Vs Prokash Chunder Soot and Others
Calcutta High Court · 49 Ind. Cas. 118
High Courts17 Jun 1918
Chandra Moyi Chowdhurani Vs Mr. C.B. Gregson and Others
Calcutta High Court · 48 Ind. Cas. 465
Civil Procedure Code, 1908 (CPC) — Section 21Transfer of Property Act, 1882 — Section 58(c)
High Courts17 Jun 1918
Fazarali Mahaldar and Others Vs Poroo Mian and Another
Calcutta High Court · 48 Ind. Cas. 300
High Courts17 Jun 1918
Kamal Baidya and Another Vs Ganesh Chandra Biswas and Others
Calcutta High Court · 47 Ind. Cas. 829
Bengal Tenancy Act, 1885 — Section 182
High Courts17 Jun 1918
Har Kumar Sen and Another Vs Raj Kumar Haldar and Others
Calcutta High Court · AIR 1919 Cal 981 : 47 Ind. Cas. 173
High Courts14 Jun 1918
Sergeant A.R. Milton Vs Mr. and Mrs. Sherman
Calcutta High Court · 46 Ind. Cas. 701
Penal Code, 1860 (IPC) — Section 417
High Courts13 Jun 1918
Jogendra Nath Bhunya Vs Mohindra Ghora and Others
Calcutta High Court · AIR 1919 Cal 964 : 47 Ind. Cas. 973
High Courts13 Jun 1918
Sheikh Hushmat and Others Vs Sheikh Jamir
Calcutta High Court · AIR 1919 Cal 325(2) : 52 Ind. Cas. 558
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 54
High Courts12 Jun 1918
Ganesh Chandra Mohajan and Others Vs Srimati Beraja Sundari and Others
Calcutta High Court · 46 Ind. Cas. 975
High Courts12 Jun 1918
Baikuntha Nath Sarkar and Others Vs Satish Chandra Bhusan and Another
Calcutta High Court · 46 Ind. Cas. 876