High Courts05 Jun 1918
Sheikh Dastur Ali and Another Vs Ram Kumar Gope and Sheikh Somir
Calcutta High Court · 50 Ind. Cas. 567
Bengal Tenancy Act, 1885 — Section 86(5)
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,631 of 3,203
High Courts04 Jun 1918
Isabali and Another Vs Bhagaban Chandra Shaha
Calcutta High Court · AIR 1919 Cal 1058 : 46 Ind. Cas. 881
High Courts04 Jun 1918
Banomali Dutta and Others Vs Lalit Mohan Ghoshal
Calcutta High Court · AIR 1919 Cal 1006(1) : 47 Ind. Cas. 152
Provincial Insolvency Act, 1920 — Section 16
High Courts04 Jun 1918
Abinash Chandra Sarkar and Another Vs Atul Krishna Bose
Calcutta High Court · 48 Ind. Cas. 678
Penal Code, 1860 (IPC) — Section 379
High Courts04 Jun 1918
Satish Mohini Debya and Others Vs Pabna Bank Limited
Calcutta High Court · 47 Ind. Cas. 907
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11
High Courts04 Jun 1918
Kasiswar Goswami Vs Amiruddin alias Zukka Gazi
Calcutta High Court · AIR 1919 Cal 652(1) : 47 Ind. Cas. 14
High Courts04 Jun 1918
Rash Mohan Saha and Another Vs Kristo Das Roy and Others
Calcutta High Court · 47 Ind. Cas. 412
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts31 May 1918
Raja Narendra Lal Khan Vs Hrishikesh Mukherjee and Others Debnandan Mukherjee and Raja Narendra Lal Khan Vs Ramanath Banerjee
Calcutta High Court · AIR 1919 Cal 875 : 46 Ind. Cas. 765
Betting and Loans (Infants) Act, 1892 — Section 5
High Courts31 May 1918
Abdul Hamid Sadagar Vs Srimati Akhina Khatun
Calcutta High Court · AIR 1919 Cal 1072(2) : 47 Ind. Cas. 850
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), Order 47 Rule 7
High Courts31 May 1918
Bhut Nath Chatterjee Vs Biraj Mohini Debi
Calcutta High Court · 49 Ind. Cas. 87
High Courts30 May 1918
Hemanta Kumar Kar Vs Birendra Nath Roy Choudhury and Others
Calcutta High Court · AIR 1919 Cal 969 : 47 Ind. Cas. 1003
High Courts30 May 1918
Sheikh Ala Bux and Others Vs Sheikh Khidir Ahmad and Others
Calcutta High Court · 46 Ind. Cas. 618
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts29 May 1918
Kali Prasonno Maity and Another Vs The Secretary of State for India and Others
Calcutta High Court · 51 Ind. Cas. 144
Bengal Tenancy Act, 1885 — Section 102(h), 104H
High Courts29 May 1918
G.B. Nairkar Vs Nalini Ranjan Sirkar and Another
Calcutta High Court · 46 Ind. Cas. 607
Penal Code, 1860 (IPC) — Section 355, 501
High Courts29 May 1918
Narendra Nath Mitra Vs E. Studd
Calcutta High Court · 46 Ind. Cas. 708
Penal Code, 1860 (IPC) — Section 411
High Courts28 May 1918
Raja Narendra Lal Khan Vs Manmotha Ranjan Pal and Others
Calcutta High Court · AIR 1919 Cal 1000(1) : 47 Ind. Cas. 197
High Courts28 May 1918
Murari Mahan Das Vs Tofel Sha and Others
Calcutta High Court · 47 Ind. Cas. 164
High Courts27 May 1918
Rustomjee Dhanjibhai Sethna Vs Frederic Gaebele
Calcutta High Court · (1919) ILR (Cal) 352
High Courts27 May 1918
Lakshmi Prasanna Mojumdar Vs Rajindra Poddar
Calcutta High Court · 47 Ind. Cas. 831
High Courts27 May 1918
Santok Chand Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 432
Penal Code, 1860 (IPC) — Section 406