High Courts16 Jul 1918
Satyendra Narayan Bagchi and Others Vs Sashi Bhusan Chowdhury and Others
Calcutta High Court · 48 Ind. Cas. 448
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,627 of 3,203
High Courts12 Jul 1918
Emperor Vs Chhanoo Lal Bania
Calcutta High Court · 49 Ind. Cas. 783
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 395, 411, 412
High Courts12 Jul 1918
Sreemati Thandamoyee Dasi Vs Srimati Goonamani Dasi and Others
Calcutta High Court · AIR 1919 Cal 1073 : 47 Ind. Cas. 506
Contract Act, 1872 — Section 23
High Courts12 Jul 1918
Sankar Nath Mukherji Vs Biddutlata Debi
Calcutta High Court · 48 Ind. Cas. 295
High Courts09 Jul 1918
Fazar Ali Mistri and Others Vs Amir Buksh Mian and Others
Calcutta High Court · 47 Ind. Cas. 334
Bengal Tenancy Act, 1885 — Section 161, 88
High Courts09 Jul 1918
Jatra Mohan Sen Vs Secretary of State for India
Calcutta High Court · (1919) ILR (Cal) 520 : 52 Ind. Cas. 435
High Courts08 Jul 1918
Ismail Sarkar and Others Vs Emperor
Calcutta High Court · 46 Ind. Cas. 846
Penal Code, 1860 (IPC) — Section 366, 376
High Courts08 Jul 1918Dismissed
Sm. Ishani Dasi and Another Vs Ganesh Chandra Rakshit and Others
Calcutta High Court · (1918) 07 CAL CK 0032
High Courts08 Jul 1918
Srimati Ishani Dasi and Another Vs Rajendranath Jash and Others
Calcutta High Court · AIR 1919 Cal 36 : 48 Ind. Cas. 303
High Courts08 Jul 1918
Giribala Dasi and Others Vs Kudrutulla Paramanick and Others
Calcutta High Court · AIR 1919 Cal 962 : 47 Ind. Cas. 576
High Courts08 Jul 1918
Azimuddin Mandal and Others Vs Tara Sankar Ghose and Others
Calcutta High Court · 47 Ind. Cas. 638
Bengal Tenancy Act, 1885 — Section 105
High Courts05 Jul 1918
Bhusan Chandra Ghose and Others Vs Jahar Mal Bhutra and Others
Calcutta High Court · 48 Ind. Cas. 733
High Courts05 Jul 1918
T.C. Tweedie Vs Jogesh Chandra Roy Chowdhury and Others
Calcutta High Court · AIR 1919 Cal 452 : 51 Ind. Cas. 999
Bengal Court of Wards Act, 1879 — Section 39Bengal Tenancy Act, 1885 — Section 97Limitation Act, 1963 — Article 113
High Courts04 Jul 1918
Panchu Kapali and Rajaram Kapali By their Grandmother next Friend and Guardian Bijoya Kapali Vs Jajneswar Majhi and Rohini Dasya
Calcutta High Court · AIR 1919 Cal 329 : 53 Ind. Cas. 959
High Courts03 Jul 1918
Secretary of State for India in Council Vs Monalar Mookerjee and Others
Calcutta High Court · AIR 1919 Cal 524(1) : 53 Ind. Cas. 238
High Courts03 Jul 1918
Mamraj Agarwala and on his Death his heirs and Legal Representatives Chhagmal Agarwala and Others Vs Ahmad Ali Mahamad
Calcutta High Court · 47 Ind. Cas. 932
High Courts01 Jul 1918
J.H. Jones Vs The Administrator-General of Bengal
Calcutta High Court · (1919) ILR (Cal) 485
Civil Procedure Code, 1908 (CPC) — Section 11Succession Act, 1865 — Section 101
High Courts01 Jul 1918
Monohar Mukherjee Vs Kali Das Nandi and Others
Calcutta High Court · 47 Ind. Cas. 840
High Courts01 Jul 1918
Joseph Henry Jones and Another Vs The Administrator-General of Bengal
Calcutta High Court · AIR 1919 Cal 809 : 47 Ind. Cas. 383
Succession Act, 1865 — Section 101, 105
High Courts01 Jul 1918
Annada Prasanna Lahiri Vs Badulla Mandal and Others
Calcutta High Court · AIR 1919 Cal 963 : 47 Ind. Cas. 985