High Courts05 Aug 1918
Upendra Kishore Mondal and Another Vs Nobokishore Mondal and Others
Calcutta High Court · AIR 1919 Cal 746 : 48 Ind. Cas. 993
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,625 of 3,203
High Courts02 Aug 1918
Rajani Manna Bagdi, and on his death his Heirs and Legal Representatives Khepa Manna Bagdi and Others Vs Satish Chandra Roy and Others
Calcutta High Court · 48 Ind. Cas. 699
High Courts02 Aug 1918
Ramcharan Bairagi and Another Vs Udal Bairagi and Others
Calcutta High Court · 49 Ind. Cas. 515
Bengal Tenancy Act, 1885 — Section 18, 85(2)Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts01 Aug 1918
Sreemutty Chand Bibi Vs Lal Mohamed, and on his death his heirs and Legal Representatives his Widow Sreemutty Champa Bibi and Others
Calcutta High Court · 48 Ind. Cas. 692
High Courts01 Aug 1918
Mahamed Ayub Chowdhury Vs Elahi Baksh Mandal and Fakirullah Mean
Calcutta High Court · 49 Ind. Cas. 258
High Courts01 Aug 1918
The Hon''ble Nawab Bahadur of Murshidabad, Sir Syed Wasif Ali Meerza, K.C.S.I., K.C.V.O. Vs Khandkar Mohamad Hossain
Calcutta High Court · 49 Ind. Cas. 465
Bengal Tenancy Act, 1885 — Section 153
High Courts01 Aug 1918
Syed Habibur Rahaman Chaudhury and Another Vs Syed Altaf Ali Chaudhury and Others
Calcutta High Court · 49 Ind. Cas. 545
Evidence Act, 1872 — Section 3
High Courts01 Aug 1918Dismissed
Khogendra Bhusan Roy and Others Vs Jatindra Nath Roy and Others
Calcutta High Court · (1918) 08 CAL CK 0002
High Courts01 Aug 1918
Narendra Bhusan Roy on his Death his Sons and Legal Representatives Khagendra Bhusan Roy and Others Vs Mr. Jatindra Nath Roy and Others
Calcutta High Court · AIR 1919 Cal 181(1) : 50 Ind. Cas. 329
Bengal Tenancy Act, 1885 — Section 148ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts31 Jul 1918
Lakhi Narain Das and Others Vs Emperor
Calcutta High Court · AIR 1919 Cal 460 : 49 Ind. Cas. 165
Criminal Procedure Code, 1898 (CrPC) — Section 11Q
High Courts31 Jul 1918
Ashraf Ali and Another Vs Mahammad Nurajjama and Another
Calcutta High Court · AIR 1919 Cal 179 : 49 Ind. Cas. 355
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92
High Courts31 Jul 1918
Mohini Mohan Sirkar and Others Vs Navadwip Chandra Biswas
Calcutta High Court · 47 Ind. Cas. 911
High Courts29 Jul 1918
Sanni Bibi and Another Vs Munshi Siddik Hossain and Others
Calcutta High Court · 46 Ind. Cas. 76
Contract Act, 1872 — Section 19
High Courts29 Jul 1918
Bibhuti Bhusan Biswas Vs Bhuban Ram
Calcutta High Court · (1919) ILR (Cal) 515
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 290
High Courts29 Jul 1918
Sheikh Ghulam Rasul and Others Vs Emperor
Calcutta High Court · AIR 1919 Cal 872 : 48 Ind. Cas. 510
Criminal Procedure Code, 1898 (CrPC) — Section 110Criminal Tribes Act, 1911 — Section 4
High Courts29 Jul 1918
Bhuban Ram and Others Vs Bibhuti Bhusan Biswas
Calcutta High Court · 47 Ind. Cas. 287
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 290
High Courts29 Jul 1918
Mohesh Chandra Shaw and Others Vs Bipin Behari Khan and Others
Calcutta High Court · 49 Ind. Cas. 510
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts28 Jul 1918
Bulaichand Dutta Vs Narain Chandra Dutta
Calcutta High Court · AIR 1919 Cal 168(2) : 49 Ind. Cas. 624
Guardians and Wards Act, 1890 — Section 45
High Courts26 Jul 1918
Khettra Mohan Singh and Another Vs Shib Das Chander
Calcutta High Court · AIR 1919 Cal 965(1) : 48 Ind. Cas. 612
Provincial Small Cause Courts Act, 1887 — Section 23, 25