High Courts19 Aug 1918
Protap Chundra Dutt Vs Abhimanini Surini and Another
Calcutta High Court · 48 Ind. Cas. 752
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,624 of 3,203
High Courts19 Aug 1918
Jogendra Nath Mallik Vs Shib Narayan Mukerjee
Calcutta High Court · 48 Ind. Cas. 965
Bengal Tenancy Act, 1885 — Section 170(3)
High Courts19 Aug 1918
Bibhuti Bhusan Chakravarty and Others Vs Umesh Chandra Mukherjee
Calcutta High Court · 48 Ind. Cas. 614
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 115
High Courts19 Aug 1918
Lal Mohan Saha Vs Shaikh Tazimaddin and Others
Calcutta High Court · AIR 1919 Cal 217 : 49 Ind. Cas. 756
High Courts16 Aug 1918
Sowrendra Mohan Sinha Vs Soshi Bhusan Koer and Others
Calcutta High Court · 49 Ind. Cas. 232
Criminal Procedure Code, 1898 (CrPC) — Section 107, 119
High Courts15 Aug 1918
Dinanath Chanda, and on his, death his heirs and legal representatives Umesh Chandra Chanda and Others Vs Sheikh Nawabali and Others
Calcutta High Court · 49 Ind. Cas. 984
Bengal Estates Partition Act, 1876 — Section 54Evidence Act, 1872 — Section 35
High Courts09 Aug 1918
Narendra Nath Sannyal and Others Vs Uma Charan Ghosh
Calcutta High Court · AIR 1919 Cal 111 : 49 Ind. Cas. 272
High Courts09 Aug 1918
Harimohon Roy Vs Khalil Bepary and Others
Calcutta High Court · 48 Ind. Cas. 433
Specific Relief Act, 1877 — Section 9
High Courts09 Aug 1918
Sarat Chandra Sen Vs Emperor
Calcutta High Court · 49 Ind. Cas. 600
Criminal Procedure Code, 1898 (CrPC) — Section 145, 476
High Courts08 Aug 1918
Alek Maimed Bepari and Others Vs Bachhani Bibi and Others
Calcutta High Court · 49 Ind. Cas. 477
High Courts08 Aug 1918
Rajani Kanta Bhadra Vs Panchananda
Calcutta High Court · AIR 1919 Cal 550 : 48 Ind. Cas. 720
Transfer of Property Act, 1882 — Section 59
High Courts08 Aug 1918
Upendra Chandra Bhadra Vs Hukum Chand De
Calcutta High Court · (1919) ILR (Cal) 522
Transfer of Property Act, 1882 — Section 59
High Courts08 Aug 1918
Subal Chandra Chowdhury, Manager to the Estate of late Gopinath Saudagar Vs Suvankar Barua and Others
Calcutta High Court · 49 Ind. Cas. 437
High Courts07 Aug 1918
Jogesh Chandra Roy Vs The Secretary of State for India in Council
Calcutta High Court · AIR 1919 Cal 167(1) : 48 Ind. Cas. 702
Land Acquisition Act, 1894 — Section 11, 18
High Courts07 Aug 1918
The Secretary of State for India in Council Vs Chaturbhuj Nanda and Others
Calcutta High Court · AIR 1919 Cal 1019 : 48 Ind. Cas. 963
Bengal Tenancy Act, 1885 — Section 104H
High Courts07 Aug 1918
Raj Chandra Deb Vs Gour Chandra Das and Others
Calcutta High Court · AIR 1919 Cal 157 : 49 Ind. Cas. 475
High Courts07 Aug 1918
Srimati Kausalya Sundari Vs Nabin Chandra Kar and Another
Calcutta High Court · AIR 1919 Cal 55(1)
High Courts06 Aug 1918
Annada Kumar Roy Vs Sreemutty Hara Durga Ghosh
Calcutta High Court · AIR 1919 Cal 168(1) : 49 Ind. Cas. 731
High Courts06 Aug 1918
Upendra Nath Bhattacharjee Vs Prasanna Kumar Ghosh and Others
Calcutta High Court · AIR 1919 Cal 884 : 48 Ind. Cas. 497
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts06 Aug 1918
Sheikh Abdul Aziz Vs Habid Mistri and Others
Calcutta High Court · 49 Ind. Cas. 229
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, Order 9 Rule 9