High Courts20 Nov 1918
Bodhi Ram and Another Vs Musammat Menda
Calcutta High Court · 49 Ind. Cas. 514
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,622 of 3,203
High Courts20 Nov 1918
Kumud Behary Pal Vs Hari Charan Sardar
Calcutta High Court · (1919) ILR (Cal) 717 : 53 Ind. Cas. 814
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 46 Rule 1
High Courts19 Nov 1918
Augrahit Napit Vs Nabnatannessa Bibi
Calcutta High Court · AIR 1919 Cal 122 : 49 Ind. Cas. 798
High Courts15 Nov 1918
Mon Mohan Dutta and Others Vs Mohamed Hatim and Others
Calcutta High Court · 49 Ind. Cas. 245
High Courts15 Nov 1918
Shadaya Chandra Shaha Vs Kalinath Saha and Others
Calcutta High Court · 49 Ind. Cas. 267
Bengal Tenancy Act, 1885 — Section 182
High Courts08 Nov 1918
Fuzlar Rahaman Vs Abedor Rahaman and Another
Calcutta High Court · 49 Ind. Cas. 495
High Courts01 Nov 1918
Nezamaddi and Others Vs Emperor
Calcutta High Court · 51 Ind. Cas. 839
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts24 Oct 1918
Nagendro Nath Biswas Vs Rakhal Das Sinha and Others
Calcutta High Court · 49 Ind. Cas. 97
Criminal Procedure Code, 1898 (CrPC) — Section 144, 195Penal Code, 1860 (IPC) — Section 188
High Courts22 Oct 1918
Srilal Chamaria and Another Vs Emperor
Calcutta High Court · 48 Ind. Cas. 817
Penal Code, 1860 (IPC) — Section 107, 108, 109, 116
High Courts01 Oct 1918
Radha Kissen Goenka Vs Fateh Chand Borah
Calcutta High Court · 59 Ind. Cas. 323
Criminal Procedure Code, 1898 (CrPC) — Section 403
High Courts24 Sept 1918
Mohini Mohan Ghose Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 635 : 54 Ind. Cas. 56
High Courts28 Aug 1918
Krishnadhon Ghose and Another Vs Mahendra Nath Dutt
Calcutta High Court · 48 Ind. Cas. 992
Criminal Procedure Code, 1898 (CrPC) — Section 403(4), 530(k)Penal Code, 1860 (IPC) — Section 408, 409, 477A
High Courts28 Aug 1918
Beni Madhab Kundu Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 212
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts28 Aug 1918
Kunja Behari Ghose Vs Lalit Mohun Singh Roy
Calcutta High Court · AIR 1919 Cal 162 : 50 Ind. Cas. 154
High Courts27 Aug 1918
Jagat Chandra Shaha Vs Birendra Nath Dutta Choudhury and Others
Calcutta High Court · 49 Ind. Cas. 805
Bengal Landlord and Tenant Procedure Act, 1869 — Section 21Contract Act, 1872 — Section 74
High Courts26 Aug 1918
Sital Singh and Others Vs Emperor
Calcutta High Court · 54 Ind. Cas. 53
Evidence Act, 1872 — Section 54Penal Code, 1860 (IPC) — Section 420
High Courts26 Aug 1918
Superintendent and Remembrancer of Legal Affairs Vs Tularam Barodia
Calcutta High Court · 49 Ind. Cas. 490
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 420
High Courts26 Aug 1918
Legal Remembrancer Vs Tularam Barodia
Calcutta High Court · (1919) ILR (Cal) 544
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 420