High Courts13 Dec 1918
Upendra Nath Biswas and Others Vs Shib Kumari Debi
Calcutta High Court · AIR 1919 Cal 393 : 52 Ind. Cas. 616
Guardians and Wards Act, 1890 — Section 29, 30Probate and Administration Act, 1881 — Section 90(2)
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,621 of 3,203
High Courts12 Dec 1918
The Midnapur Zemindary Company Limited Vs Abinash Chundra Mitra and Others Abinash Chundra Mitra and Others Vs Srimati Promodini Dasi and Others
Calcutta High Court · 50 Ind. Cas. 790
Bengal Tenancy Act, 1885 — Section 95
High Courts11 Dec 1918
Jogendra Narain Roy Chowdhury Vs Kiran Chandra Roy
Calcutta High Court · AIR 1919 Cal 424 : (1919) ILR (Cal) 730
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts11 Dec 1918
Jogendra Narain Ray Chowdhury Vs Rai Kiran Chandra Ray Bahadur and Another and Janaki Nath Biswas and Others
Calcutta High Court · 50 Ind. Cas. 406
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts10 Dec 1918
Re Suresh Chunder Gooyee and Others
Calcutta High Court · AIR 1919 Cal 337 : 51 Ind. Cas. 654
High Courts09 Dec 1918
Dwarkanath Roy and Others Vs Fanindra Nath Roy and Others
Calcutta High Court · 49 Ind. Cas. 262
High Courts06 Dec 1918
Raja Bejoy Singh Dudhuria Vs Kumudi Kanta Talukdar and Others
Calcutta High Court · AIR 1919 Cal 414 : 49 Ind. Cas. 794
Civil Procedure Code, 1908 (CPC) — Section 113Contract Act, 1872 — Section 16, 25(2)
High Courts05 Dec 1918Dismissed
Kali Krishna Chowdhury Vs Ara Prasanna Chongdar and Others
Calcutta High Court · (1918) 12 CAL CK 0003
High Courts05 Dec 1918
Bipin Chandra Sarkar and Others Vs Basanta Kumar Chakrayarti and Another
Calcutta High Court · 59 Ind. Cas. 454
High Courts04 Dec 1918
Ghasita Vs Emperor
Calcutta High Court · 51 Ind. Cas. 476
Penal Code, 1860 (IPC) — Section 379, 75
High Courts28 Nov 1918
Monmotha Nath Santra Madak Vs Raja Peary Mohan Mukerjee and Others
Calcutta High Court · 52 Ind. Cas. 180
High Courts27 Nov 1918
Binode Behari Mukherjee Vs Maizuddin Sareng
Calcutta High Court · AIR 1919 Cal 77(1) : 49 Ind. Cas. 255
Bengal Tenancy Act, 1885 — Section 153
High Courts26 Nov 1918
Shasti Charan Biswas Vs Nakul Chandra Barua and Others
Calcutta High Court · 49 Ind. Cas. 959
Bengal Tenancy Act, 1885 — Section 27, 37
High Courts26 Nov 1918
Ram Prosad Pandey, and on his death his heirs and legal representative, Boidya Nath Pandey and Others Vs Debi Prosad Deb
Calcutta High Court · 49 Ind. Cas. 974
Transfer of Property Act, 1882 — Section 106, 116
High Courts26 Nov 1918
Sova Chand Bhutoria Vs Hurry Bux Deora and Others
Calcutta High Court · 53 Ind. Cas. 46
Limitation Act, 1908 — Article 158, 12
High Courts25 Nov 1918
Jogendra Narayan Ray Vs Durga Charan Guha Thakurta
Calcutta High Court · 52 Ind. Cas. 610
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 7
High Courts25 Nov 1918
Juadulla and Others Vs Sheikh Bakshi
Calcutta High Court · AIR 1919 Cal 416 : 49 Ind. Cas. 519
Bengal Landlord and Tenant Procedure Act, 1869 — Section 102
High Courts25 Nov 1918
Hari Charan Dutta and Others Vs Nibaran Chandra Das and Others
Calcutta High Court · AIR 1919 Cal 449 : 50 Ind. Cas. 37
Bengal Tenancy Act, 1885 — Section 22(1), 49
High Courts22 Nov 1918
Harihar Roy Vs Emperor
Calcutta High Court · AIR 1919 Cal 156(1) : 52 Ind. Cas. 595
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(a), 190(1)(b), 190(1)(c), 4(1)(h)Penal Code, 1860 (IPC) — Section 384
High Courts21 Nov 1918Allowed
Profulla Kumar Sen and Others Vs Nawab Sir Salimulla Bahadur and Others
Calcutta High Court · (1918) 11 CAL CK 0013