High Courts20 Jan 1919
Purna Chandra Ray Chowdhury and Others Vs Jogendra Nath Chowdhury
Calcutta High Court · 50 Ind. Cas. 262
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,619 of 3,203
High Courts20 Jan 1919
Erfanuddin Molla and Another Vs Badan Sheikh
Calcutta High Court · 51 Ind. Cas. 583
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4Contract Act, 1872 — Section 184Majority Act, 1875 — Section 2
High Courts17 Jan 1919
Arshed Molla and Others Vs Emperor
Calcutta High Court · AIR 1919 Cal 85(2) : 51 Ind. Cas. 685
Criminal Procedure Code, 1898 (CrPC) — Section 237Penal Code, 1860 (IPC) — Section 396, 397, 460
High Courts17 Jan 1919
Enday Ali Howladar and Others Vs Benodini Dutt and Others
Calcutta High Court · 51 Ind. Cas. 233
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts17 Jan 1919
Samaraddi and Others Vs Kali Chandra Nag Chowdhury
Calcutta High Court · 50 Ind. Cas. 713
Bengal Tenancy Act, 1885 — Section 85(3)
High Courts17 Jan 1919
Nibaran Chandra Mirdha Vs Ram Charan Mandol and Others
Calcutta High Court · AIR 1919 Cal 345(1) : 51 Ind. Cas. 928
High Courts16 Jan 1919
Ajimuddin Sircar Vs Rafatulla Mandal and Others
Calcutta High Court · 50 Ind. Cas. 383
High Courts15 Jan 1919
Arbitration between Uttam Chand Saligram Vs Mahmood Jewa Mamooji
Calcutta High Court · 54 Ind. Cas. 285
Contract Act, 1872 — Section 62
High Courts15 Jan 1919
Sonaullah Sarkar Vs Durga Kanta Mozumdar
Calcutta High Court · 50 Ind. Cas. 598
High Courts15 Jan 1919
Uttam Chand Saligram Vs Jewa Mamooji
Calcutta High Court · (1919) ILR (Cal) 534
High Courts15 Jan 1919
Babu Ram Mondal Vs Dakhina Sundari Namasudrani and Others
Calcutta High Court · 54 Ind. Cas. 726
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 94, 66
High Courts15 Jan 1919
Hira Lal Ghose Vs Makhan Lal Daw
Calcutta High Court · 54 Ind. Cas. 64
Criminal Procedure Code, 1898 (CrPC) — Section 250Penal Code, 1860 (IPC) — Section 477
High Courts15 Jan 1919
Chogmal Seraogi Vs Emperor
Calcutta High Court · 50 Ind. Cas. 981
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1898 (CrPC) — Section 480Penal Code, 1860 (IPC) — Section 175
High Courts14 Jan 1919
Haran Chandra Chatterjee Vs The Corporation of the Royal Exchange Assurance
Calcutta High Court · AIR 1919 Cal 266 : 52 Ind. Cas. 767
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Jan 1919
Gurudas Kundu Choudhury and Others Vs Kamal Kumar Dut
Calcutta High Court · AIR 1919 Cal 831 : 70 Ind. Cas. 886
High Courts13 Jan 1919
Lagandeo Prosad Singh Vs D.G. Reid and Others Gajadhar Proshad Singh and on his Death his Heirs and Legal representative Vaideswari Prasad Singh and Others Vs D.J. Reid and Others
Calcutta High Court · AIR 1919 Cal 118 : 50 Ind. Cas. 760
Civil Procedure Code, 1908 (CPC) — Section 109(c), 110
High Courts10 Jan 1919
Bijoya Kanta Lahiry Chowdhury Vs Kailash Chandra Bhowmik and Others
Calcutta High Court · 52 Ind. Cas. 575
Transfer of Property Act, 1882 — Section 110
High Courts10 Jan 1919
Ram Sundar Das Vs Emperor
Calcutta High Court · 50 Ind. Cas. 991
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 84