High Courts10 Jan 1919
Bijoya Kanta Lahiri Chowdhury Vs Kailash Chandra Bhoumik
Calcutta High Court · (1919) ILR (Cal) 771
Transfer of Property Act, 1882 — Section 110
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,620 of 3,203
High Courts08 Jan 1919
Bashiram Nath Vs Dina Nath Dey and Others
Calcutta High Court · AIR 1919 Cal 796 : 51 Ind. Cas. 397
Bengal Tenancy Act, 1885 — Section 153
High Courts08 Jan 1919
Mohendra Chandra Ghosal Vs Ram Ratan Tewari and Others
Calcutta High Court · 51 Ind. Cas. 442
High Courts07 Jan 1919
Bhuban Mohan Guha and Others Vs Seikhibadan
Calcutta High Court · 53 Ind. Cas. 334
Bengal Tenancy Act, 1885 — Section 167, 49, 85(28)
High Courts07 Jan 1919
Bhuban Mohan Guha Vs Sheikh Badan
Calcutta High Court · AIR 1919 Cal 263 : (1919) ILR (Cal) 766
Bengal Tenancy Act, 1885 — Section 167, 49
High Courts07 Jan 1919
Ramsaran Ray and Others Vs Ramprasanna Mukerjee and Others
Calcutta High Court · 50 Ind. Cas. 49
High Courts06 Jan 1919
Kumud Bandhu Saha Vs Romesh Chandra Saha
Calcutta High Court · (1919) 01 CAL CK 0038
High Courts06 Jan 1919
Kafiluddin Biswas Vs Sabdar Ali Biswas
Calcutta High Court · AIR 1919 Cal 422 : 51 Ind. Cas. 918
Evidence Act, 1872 — Section 92
High Courts06 Jan 1919
Jogesh Chundra Sanyal Vs Rasik Lal Saha and Others
Calcutta High Court · 50 Ind. Cas. 690
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 8(2)Land Acquisition Act, 1894 — Section 3(d)
High Courts02 Jan 1919
Purna Chandra De Vs Ambika Charan Adhikari and Others
Calcutta High Court · AIR 1919 Cal 25(1) : 53 Ind. Cas. 624
High Courts20 Dec 1918
Ohi Bhusan Adhikary and Another Vs Emperor
Calcutta High Court · 50 Ind. Cas. 1002
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 408
High Courts20 Dec 1918
Mahendra Nath Chatterjee Vs Lalit Mohan Datta
Calcutta High Court · (1919) ILR (Cal) 746 : 53 Ind. Cas. 854
Contract Act, 1872 — Section 25(3)Limitation Act, 1908 — Section 19
High Courts20 Dec 1918
Ohi Bhusan Adhikari Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 741
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 408
High Courts19 Dec 1918
Pyari Mohan Shaha and Another Vs Harish Chandra Shaha
Calcutta High Court · AIR 1919 Cal 207 : 49 Ind. Cas. 923
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts18 Dec 1918
Chand Mohatab Bahadur Vs Sarat Chandra Adhya and Others
Calcutta High Court · 51 Ind. Cas. 909
Bengal Tenancy Act, 1885 — Section 12
High Courts13 Dec 1918
Chowdhuri Meah and Others Vs Emperor
Calcutta High Court · 50 Ind. Cas. 174
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 211
High Courts13 Dec 1918
Sarada Sundari Dasya Vs Gangahari Saha and Others
Calcutta High Court · 52 Ind. Cas. 801
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts13 Dec 1918
Sarada Sundari Dassya Vs Gangahari Saha
Calcutta High Court · (1919) ILR (Cal) 738
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts13 Dec 1918
Jatindra Nath Bose and Others Vs Sarat Chandra Addya
Calcutta High Court · 51 Ind. Cas. 375
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts13 Dec 1918
Kurshed Ali and Others Vs Dinanath Surma and Others
Calcutta High Court · AIR 1919 Cal 431 : 49 Ind. Cas. 802