High Courts23 Mar 1918
Rai Bahadur Mani Lal Nahar Vs Mowdad Rahaman
Calcutta High Court · AIR 1919 Cal 935 : 48 Ind. Cas. 736
Specific Relief Act, 1877 — Section 45
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,638 of 3,203
High Courts23 Mar 1918
Kalamua Khadim Vs Amir Ali Khalifa and Mahmod Sayad
Calcutta High Court · 45 Ind. Cas. 917
High Courts22 Mar 1918
Bejoy Krishna Mukerjee and Others Vs Jibon Krishna Ganguly and Others
Calcutta High Court · AIR 1919 Cal 1017 : 46 Ind. Cas. 333
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts22 Mar 1918
Monmohan Panday and Others Vs Bidhu Bhusan Ray Chowdhury and Others
Calcutta High Court · 48 Ind. Cas. 309
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 4
High Courts21 Mar 1918
Khitish Chandra Banerjee and Others Vs Thakomani Debi and Another
Calcutta High Court · AIR 1919 Cal 623 : 46 Ind. Cas. 458
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 90
High Courts21 Mar 1918
Balmukund Ruia Vs Bissendoyal
Calcutta High Court · AIR 1919 Cal 189 : (1919) ILR (Cal) 48 : 50 Ind. Cas. 51
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 11, 128(2)(e)
High Courts21 Mar 1918
Surendra Nath Saha Vs Bola Ram Poddar and Another
Calcutta High Court · AIR 1919 Cal 1095 : 45 Ind. Cas. 699
High Courts20 Mar 1918
Mohim Chandra Pal and Others Vs Maharaja Sir Pradyat Kumar Tagore and Another
Calcutta High Court · 45 Ind. Cas. 651
High Courts20 Mar 1918
Darpanarain Sarkar and Others Vs Girish Chandra Das and Others
Calcutta High Court · 46 Ind. Cas. 351
Bengal Tenancy Act, 1885 — Section 66
High Courts20 Mar 1918
Rudra Nath Roy and Others Vs Joy Chand Kaibartna (Das) and Others
Calcutta High Court · 46 Ind. Cas. 280
High Courts19 Mar 1918
Giridhari Lal Serowgi Vs Syed Altaf Ali Chowdhury and Others
Calcutta High Court · 46 Ind. Cas. 564
High Courts19 Mar 1918
Hon''ble Sir Maharaja Manindra Chandra Nandi Bahadur Vs Kumar Sarabindu Ray and Others
Calcutta High Court · AIR 1919 Cal 672 : 45 Ind. Cas. 408
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1963 — Article 47
High Courts19 Mar 1918
In Re: Amulyadhan Addy
Calcutta High Court · (1919) ILR (Cal) 132 : 50 Ind. Cas. 307
Municipal Consolidation Act, 1876, — Section 117
High Courts18 Mar 1918
Narendra Nath Mitter Vs Rai Radha Charan Pal Bahadur
Calcutta High Court · 48 Ind. Cas. 314
Specific Relief Act, 1877 — Section 45
High Courts18 Mar 1918
Radhamohan Rai and Others Vs Naimuddi Molla and Others
Calcutta High Court · 45 Ind. Cas. 845
High Courts15 Mar 1918
The Port Canning and Land Improvement Co., Limited Vs Nayan Chandra Paramanik Srimanta Bharosha and Others Vs Sarif Mollah
Calcutta High Court · AIR 1919 Cal 1044 : 45 Ind. Cas. 234
Bengal Tenancy Act, 1885 — Section 46
High Courts15 Mar 1918
Gopal Mandal Vs Tapai Sankhari and Another
Calcutta High Court · AIR 1919 Cal 691 : 45 Ind. Cas. 545
High Courts15 Mar 1918
Gopal Mondal Vs Tapai Sankhari
Calcutta High Court · (1919) ILR (Cal) 43
Bengal Tenancy Act, 1885 — Section 113, 183, 49
High Courts15 Mar 1918
Taimuddi Bepari and Another Vs Sheikh Lakpat Bepari
Calcutta High Court · AIR 1919 Cal 1005 : 45 Ind. Cas. 212
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts14 Mar 1918
Latifan Mian Vs Musammat Moorti Janana
Calcutta High Court · 49 Ind. Cas. 366
Specific Relief Act, 1877 — Section 42