High Courts07 Feb 1918
Anandiram Mandal Vs Goza Kachori and Others
Calcutta High Court · 45 Ind. Cas. 965
Specific Relief Act, 1877 — Section 38, 41
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,642 of 3,203
High Courts06 Feb 1918
Maharaja Bahadur Sir Prodyat Kumar Tagore, Kt. and Another Vs Chundra Mohun Sil and Others
Calcutta High Court · AIR 1919 Cal 465(2) : 44 Ind. Cas. 574
Bengal Tenancy Act, 1885 — Section 29
High Courts06 Feb 1918
Srimati Ambalika Dasi and Others Vs Srimati Arpana Dasi and Others
Calcutta High Court · 47 Ind. Cas. 402
High Courts05 Feb 1918
Kali Krishna Chowdhury Vs Tara Prosanna Chongdar
Calcutta High Court · AIR 1919 Cal 716 : 50 Ind. Cas. 304
High Courts05 Feb 1918
Nilmoni De Vs Soorendra Nath Mitra and Others
Calcutta High Court · AIR 1919 Cal 919 : 46 Ind. Cas. 648
Limitation Act, 1963 — Section 22(2)Succession Certificate Act, 1889 — Section 4
High Courts05 Feb 1918
Sonaulla Sarkar Vs Srimati Tula Bibi
Calcutta High Court · 45 Ind. Cas. 203
Specific Relief Act, 1877 — Section 42, 43
High Courts05 Feb 1918Allowed
The Company Vs Sir. Rameshwar Singh
Calcutta High Court · (1918) 02 CAL CK 0011
High Courts04 Feb 1918
Mahamad Jalis and Others Vs The Secretary of State for India in Council
Calcutta High Court · 44 Ind. Cas. 996
High Courts04 Feb 1918
Hon''ble Brojendra Kishore Roy Choudhury Vs Dil Muhmud Sarkar and Others
Calcutta High Court · 44 Ind. Cas. 604
High Courts01 Feb 1918
Haji Munshi Jillor Rahman Vs Ebrahim Khan and Others
Calcutta High Court · 44 Ind. Cas. 558
Bengal Tenancy Act, 1885 — Section 153
High Courts01 Feb 1918
Narendra Nath Lahiri and Others Vs Charu Chandra Bose
Calcutta High Court · 44 Ind. Cas. 497
Specific Relief Act, 1877 — Section 9
High Courts01 Feb 1918
Akkach Mondal Vs Aminuddi Mullik
Calcutta High Court · 50 Ind. Cas. 937
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3
High Courts31 Jan 1918
Jahurmul Babu Vs Keramutullah Molla and Others
Calcutta High Court · 45 Ind. Cas. 196
High Courts31 Jan 1918
Baliram Koch Vs Sabha Sheikh
Calcutta High Court · 44 Ind. Cas. 516
Limitation Act, 1908 — Section 20(1)
High Courts31 Jan 1918
Probodh Chandra Mitra Vs Indra Chandra Chaule
Calcutta High Court · 44 Ind. Cas. 925
High Courts30 Jan 1918
Lakshmi Narayan Roy and Others Vs The Secretary of State for India in Council
Calcutta High Court · 44 Ind. Cas. 497a
Bengal Tenancy Act, 1885 — Section 74
High Courts30 Jan 1918
Ambika Charan Chakravarti and Another Vs Sarat Chandra Basu and Others
Calcutta High Court · 45 Ind. Cas. 913
High Courts30 Jan 1918
Haridas Dey Vs Kailash Chandra Bose and Others
Calcutta High Court · 44 Ind. Cas. 480
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts29 Jan 1918
Elahi Baksha Kazi Vs Emperor
Calcutta High Court · 45 Ind. Cas. 258
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 5, Order 18 Rule 6Evidence Act, 1872 — Section 80Penal Code, 1860 (IPC) — Section 109, 467, 471