High Courts28 Jan 1918
Gnanendra Kumar Rai Chowdhury Vs Sree Sree Shayama Sunder Jen and Others
Calcutta High Court · 44 Ind. Cas. 553
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 13, Order 21 Rule 17(2)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,643 of 3,203
High Courts28 Jan 1918
Nando Lal Ganguli Vs Khetra Mohan Ghose
Calcutta High Court · 44 Ind. Cas. 331
Calcutta Improvement Act, 1911 — Section 70Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts28 Jan 1918
Chand Tarafdar Vs Shamsher Fakir
Calcutta High Court · 44 Ind. Cas. 328
Criminal Procedure Code, 1898 (CrPC) — Section 16, 350Penal Code, 1860 (IPC) — Section 147, 324
High Courts28 Jan 1918
Gnanendra Kumar Roy Choudry and Others Vs Rishendra Kumar Roy Choudry and Others
Calcutta High Court · (1918) 01 CAL CK 0041
High Courts28 Jan 1918
Srimati Neamatun Nessa Bibi Vs Golam Panchaton Kazi and Others
Calcutta High Court · AIR 1919 Cal 1075 : 45 Ind. Cas. 601
High Courts28 Jan 1918
Khetra Mohan Kundu and Others Vs Jogendra Chandra Kundu
Calcutta High Court · 45 Ind. Cas. 7
High Courts25 Jan 1918
Abinash Chandra Mandal and Others Vs Lokenath Gani
Calcutta High Court · AIR 1919 Cal 465(1) : 44 Ind. Cas. 591
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts25 Jan 1918
Kamala Kanta Sen Vs Durga Kumar Sen and Others
Calcutta High Court · AIR 1919 Cal 473 : 44 Ind. Cas. 1007
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts25 Jan 1918
Panchanan Sen Vs Madhu Sudan Mallik and Others
Calcutta High Court · 44 Ind. Cas. 496
High Courts25 Jan 1918
The Corporation of Calcutta Vs Sreemati Hemangini Dassi and Others
Calcutta High Court · 44 Ind. Cas. 413
Calcutta Municipal Act, 1923 — Section 299, 593, 597(2)
High Courts25 Jan 1918
Rudra Narayan Jana Vs Naba Kumar Das and Others
Calcutta High Court · 44 Ind. Cas. 156
High Courts25 Jan 1918
Srimati Sukumari Debi Vs Kalipada Mukherjee and Others Kalipada Mukherjee and Anrs. Vs Srimati Sukumari Debi and Others
Calcutta High Court · 45 Ind. Cas. 13
High Courts25 Jan 1918
Makunda Lal Kundu and Others Vs Priya Nath Moitra
Calcutta High Court · AIR 1919 Cal 1082 : 45 Ind. Cas. 657
High Courts25 Jan 1918
Pran Krishna Bhaduri Vs Keshab Chandra Roy and Others
Calcutta High Court · AIR 1919 Cal 1055 : 45 Ind. Cas. 604
High Courts25 Jan 1918
Midnapore Zemindary Co., Limited Vs Dina Nath Sahu and Others
Calcutta High Court · 45 Ind. Cas. 712
High Courts24 Jan 1918
Rebati Mohan Das Vs Nadiabashi De and Another
Calcutta High Court · 44 Ind. Cas. 521
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts22 Jan 1918
Ishan Chandra Samui Vs Dulal Chandra De
Calcutta High Court · AIR 1919 Cal 50 : 44 Ind. Cas. 220
High Courts22 Jan 1918
Raja Sashishekhareswar Rey Bahadur Vs Rani Hemangini Debi and Others and Rani Kamal Kumari Debi and Another
Calcutta High Court · 44 Ind. Cas. 689
High Courts22 Jan 1918
Harapali Sarkar and Others Vs Syed Rajabali Mia and Another and Annapurna Dassya
Calcutta High Court · AIR 1919 Cal 998 : 44 Ind. Cas. 721
High Courts21 Jan 1918
Alok Chand Pal and Others Vs Jaluram Namasut and Others
Calcutta High Court · 45 Ind. Cas. 762