High Courts10 Jan 1918
Baranashibasi Mukerjee and Others Vs Hari Krishna Shaha and Others
Calcutta High Court · AIR 1919 Cal 523(1) : 44 Ind. Cas. 32
Bengal Cess Act, 1880 — Section 54, 56
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,645 of 3,203
High Courts09 Jan 1918
Emperor Vs Rajendra Roy
Calcutta High Court · 47 Ind. Cas. 64
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 210
High Courts09 Jan 1918
Purna Chandra Halder and Others Vs Kunja Behari Halder and Others
Calcutta High Court · AIR 1919 Cal 1030 : 46 Ind. Cas. 477
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Jan 1918
Basiruddin Thanadar Vs Mokima Bibi and Others
Calcutta High Court · 44 Ind. Cas. 915
Provincial Insolvency Act, 1920 — Section 36
High Courts08 Jan 1918
Durga Prasad Jana Vs Dinabandhu Jana and Others Dinabandhu Jana Vs Durga Prasad Jana and Others
Calcutta High Court · 44 Ind. Cas. 279
Specific Relief Act, 1877 — Section 21
High Courts08 Jan 1918Dismissed
Elias Meyer Vs Manoranjan Bagchi and Others
Calcutta High Court · (1918) 01 CAL CK 0009
High Courts07 Jan 1918
Harendra Chandra Lahiri Vs Basanta Kumar Maitra and Others
Calcutta High Court · 43 Ind. Cas. 991
Succession Act, 1925 — Section 111, 82
High Courts07 Jan 1918
Abdul Karim Vs Meherunessa and Others
Calcutta High Court · AIR 1919 Cal 1043 : 45 Ind. Cas. 33
High Courts07 Jan 1918
Gopi Nath Mondal Vs Ashutosh Ghose, Receiver to the Estate of Nilratan Mondal and Others
Calcutta High Court · AIR 1919 Cal 498 : 44 Ind. Cas. 1003
High Courts04 Jan 1918
Abdur Rahaman and Another Vs Amir Sharif and Others and Amir Ali Miya
Calcutta High Court · 44 Ind. Cas. 229
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 11, Order 38 Rule 9, 102
High Courts04 Jan 1918
Azizur Rahman and Others Vs Amin Sharif and Others
Calcutta High Court · (1918) 01 CAL CK 0044
High Courts04 Jan 1918
Joyenullah Bepari (Mandal) and Moniruddin Sheikh Vs Emperor
Calcutta High Court · 46 Ind. Cas. 158
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
High Courts04 Jan 1918
Gajadhar Prasad Singh and Another Vs Sheo Nandan Prosad Singh and Others
Calcutta High Court · 51 Ind. Cas. 115
High Courts04 Jan 1918
Ohiduddin Choudhury and Others Vs Emperor
Calcutta High Court · 44 Ind. Cas. 122
Criminal Procedure Code, 1898 (CrPC) — Section 107, 107(2)
High Courts04 Jan 1918
Jugalpada Dutt Vs Ganesh Chandra Pal and Others
Calcutta High Court · AIR 1919 Cal 507 : 44 Ind. Cas. 168
Provincial Insolvency Act, 1920 — Section 36
High Courts04 Jan 1918
Nawab Syed Mazaffar Ali Khan, President of the Endowed Committee of Basaut Ali Khan''s Estate Vs The Secretary of State for India in Council and Another
Calcutta High Court · 44 Ind. Cas. 1
Letters Patent Act, 1865 — Clause 15
High Courts03 Jan 1918
The Bengal Provident and Insurance Company Ltd. Vs Kamini Kumar Choudhury
Calcutta High Court · AIR 1919 Cal 1014 : 44 Ind. Cas. 694
Civil Procedure Code, 1908 (CPC) — Section 20(c), 21
High Courts02 Jan 1918
In Re: Balu Brindaban Chandra Das, A. Mukhtear
Calcutta High Court · 43 Ind. Cas. 819
Legal Practitioners Act, 1879 — Section 14