High Courts02 Jan 1918Dismissed
Raghunath Lal and Another Vs The King-Emperor
Calcutta High Court · (1918) 01 CAL CK 0007
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,646 of 3,203
High Courts21 Dec 1917
Gour Moni Dassi and Others Vs Borada Kanta Jana
Calcutta High Court · 44 Ind. Cas. 657
High Courts20 Dec 1917
Sheikh Sajuddi Mandal and Others Vs F.L. Cork and E.N. Forbes and Another
Calcutta High Court · 46 Ind. Cas. 41
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts20 Dec 1917
Golam Hussain and Another Vs Emperor
Calcutta High Court · 49 Ind. Cas. 343
Penal Code, 1860 (IPC) — Section 403, 406
High Courts19 Dec 1917
Nafar Chandra Chandra Vs Maharajadhiraj Sir Bejoy Chand Mahatab Bahadur and Others
Calcutta High Court · 44 Ind. Cas. 526
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(1)
High Courts19 Dec 1917
Jugai Krishna Mullick Vs Phul Kumari Dassi and Others
Calcutta High Court · 44 Ind. Cas. 564
High Courts18 Dec 1917
Rup Chand Ghose Vs Srimati Khirodamayi Dasi and Others
Calcutta High Court · 75 Ind. Cas. 567
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts18 Dec 1917
Sheikh Samiruddin and Others Vs Sheikh Abdul Syed and Others
Calcutta High Court · 44 Ind. Cas. 734
High Courts18 Dec 1917
Chowdhury Kasi Nath Mitra Vs Bhikan Charan Maity
Calcutta High Court · 45 Ind. Cas. 778
High Courts18 Dec 1917
T.W. Higgins Vs The Secretary of State for India In Council
Calcutta High Court · 46 Ind. Cas. 221
High Courts18 Dec 1917
Ahamuddin Tamijuddin and Others Vs Amiruddin and Others
Calcutta High Court · 44 Ind. Cas. 216
High Courts17 Dec 1917
Guru Prosanna Lahiri and Others Vs Munshi Samiruddin Sarkar and Others
Calcutta High Court · 44 Ind. Cas. 465
High Courts17 Dec 1917
Muralidhar Chamaria Vs M.R. Dalmia
Calcutta High Court · 49 Ind. Cas. 120
Letters Patent Act, 1865 — Clause 15
High Courts14 Dec 1917
Mathura Dass Karnani Vs Srikissen Karnani and Others
Calcutta High Court · 44 Ind. Cas. 5
High Courts13 Dec 1917
Rokun Ali Vs Emperor
Calcutta High Court · 45 Ind. Cas. 284
Evidence Act, 1872 — Section 124, 162, 24Opium Act, 1878 — Section 9
High Courts10 Dec 1917
Ram Lal Mandal and Others Vs Asutosh Mandal and Others
Calcutta High Court · 44 Ind. Cas. 445
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 19, Order 21 Rule 19(b)
High Courts10 Dec 1917
Kumar Birendra Nath Roy and Others Vs Kumar Nripendra Nath Roy and Others
Calcutta High Court · 46 Ind. Cas. 681
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts10 Dec 1917
Byamkesh Chuckerbutty Vs Uday Chand Parui and Another
Calcutta High Court · 43 Ind. Cas. 737
High Courts08 Dec 1917
The Bengal Coal Company, Limited and Elias Meyer Vs Monoranjan Bagchi and Others
Calcutta High Court · 44 Ind. Cas. 297