High Courts21 Nov 1917
Bipro Dass Paul Chowdhury Vs Surendra Nath Basu and Others Mohendra Nath Bose and Others Vs Manmotho Paul Chowdhury and Others
Calcutta High Court · 43 Ind. Cas. 467
Bengal Tenancy Act, 1885 — Section 22(2)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,648 of 3,203
High Courts20 Nov 1917
Emperor Vs Sagar Singh and Another
Calcutta High Court · (1917) 11 CAL CK 0011
Penal Code, 1860 (IPC) — Section 168Police Act, 1861 — Section 10
High Courts20 Nov 1917
Ajitulla Sarkar Vs Nandoor Mahammad and Ors
Calcutta High Court · 43 Ind. Cas. 464
High Courts09 Oct 1917
Akhoy Kumar Mukerjee alias Bhutnath Mukerjee Vs Emperor
Calcutta High Court · 45 Ind. Cas. 999
Criminal Procedure Code, 1898 (CrPC) — Section 342(4)Evidence Act, 1872 — Section 118Oaths Act, 1873 — Section 5
High Courts13 Sept 1917
Baldeo Das Tansuk Das Vs Mohamed Inamul Huq Administrator to The Estate of M.A. Huq, Deceased
Calcutta High Court · 43 Ind. Cas. 826
High Courts31 Aug 1917
Chandi Charan Nath Vs Srimati Somla Bibi
Calcutta High Court · 44 Ind. Cas. 254
Bengal Tenancy Act, 1885 — Section 49, 85(2)
High Courts30 Aug 1917
Nepusi Bewa Vs Nasiruddin
Calcutta High Court · 45 Ind. Cas. 730
Succession Certificate Act, 1889 — Section 4
High Courts29 Aug 1917
Rai Baikantha Nath Sen Bahadur Vs Ramapati Chatterjee
Calcutta High Court · 45 Ind. Cas. 767
Bengal Tenancy Act, 1885 — Section 148A
High Courts29 Aug 1917
Abdul Wahed Khan Vs Natabar Ghose and Others
Calcutta High Court · 42 Ind. Cas. 280
High Courts29 Aug 1917
Juranu Mahamad Vs Jathi Mahamed
Calcutta High Court · 46 Ind. Cas. 783
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91, Order 21 Rule 92, Order 21 Rule 93
High Courts29 Aug 1917
Srimati Nagendra Bala Dassi Vs Debendra Nath Mahis and Others
Calcutta High Court · 44 Ind. Cas. 13
Trusts Act, 1882 — Section 88
High Courts28 Aug 1917
Hamdu Mia and Ors Vs Ramdhan Dhar and Ors
Calcutta High Court · 43 Ind. Cas. 461
Bengal Land Revenue Sales Act, 1859 — Section 53
High Courts28 Aug 1917
Surendra Mohan Sinha Vs Rjendra Nath Roy and Others
Calcutta High Court · 46 Ind. Cas. 435
Village Chaukidari Act, 1870 — Section 51
High Courts28 Aug 1917
Lakhi Charan Saha and Others Vs Hamid Ali and Others
Calcutta High Court · 44 Ind. Cas. 543
High Courts28 Aug 1917
Bipradas Pal Choudhury and on his Death his heirs and Legal Representatives, Manmatha Nath Pal Chowdhuri and Others Vs Monorama Debi, Charu Chandra Mukhopadhyaya and Gobinda Lal Mukherjee and Others
Calcutta High Court · 47 Ind. Cas. 49
High Courts28 Aug 1917
Kumar Chandra Kishore Roy Chowdhury Vs Basat Ali Chowdhury and Nawab Syed Abdul Sobhan Chaudhury
Calcutta High Court · 44 Ind. Cas. 763
High Courts27 Aug 1917
Secretary of State for India in Council Vs Digambar Nanda and Others
Calcutta High Court · 45 Ind. Cas. 939
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(2)Court Fees Act, 1870 — Article 1
High Courts27 Aug 1917
In Re: A.F.C. Seehase
Calcutta High Court · 46 Ind. Cas. 196
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts27 Aug 1917
Gadadhar Ghosh Vs Midnapur Zemindary Company Limited
Calcutta High Court · 43 Ind. Cas. 742
High Courts27 Aug 1917
Secretary of State for India in Council Vs Sibaprosad Jana
Calcutta High Court · 45 Ind. Cas. 983