High Courts05 Feb 1925
Ram Sundar Das and Others Vs Satindra Mohan Tagore and Others
Calcutta High Court · AIR 1926 Cal 85
Bengal Tenancy Act, 1885 — Section 7
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,472 of 3,204
High Courts04 Feb 1925
Basant Kumar Kapali and Others Vs Satindra Mohun Tagore and Others
Calcutta High Court · AIR 1925 Cal 1209
Bengal Tenancy Act, 1885 — Section 30
High Courts04 Feb 1925
Satindra Mohan Tagore Vs Jayanabi Bibi and Others
Calcutta High Court · AIR 1925 Cal 1183
Bengal Tenancy Act, 1885 — Section 7
High Courts04 Feb 1925
Basanta Kumar Kapali and Others Vs Satindra Mohun Tagore and Others
Calcutta High Court · 88 Ind. Cas. 377
Bengal Tenancy Act, 1885 — Section 30
High Courts03 Feb 1925
Satindra Mohan Tagore Vs Kamaraddi Miji
Calcutta High Court · AIR 1925 Cal 1133
Bengal Tenancy Act, 1885 — Section 50
High Courts03 Feb 1925
In Re: George Nash (deceased)
Calcutta High Court · AIR 1925 Cal 606 : 94 Ind. Cas. 994
High Courts03 Feb 1925
The Jagadishpore Tea Co. Ltd. Vs McLeod and Co. and Others
Calcutta High Court · AIR 1925 Cal 606a
Companies Act, 1913 — Section 165, 246Government of India Act, 1915 — Section 109
High Courts02 Feb 1925
In Re: Bhubaneshwar Trigunait, deceased
Calcutta High Court · AIR 1925 Cal 627a : 94 Ind. Cas. 986
Court Fees Act, 1870 — Section 19(1)
High Courts02 Feb 1925
Sheikh Piru Vs King-Emperor
Calcutta High Court · AIR 1925 Cal 616
Criminal Procedure Code, 1898 (CrPC) — Section 107, 109, 110
High Courts28 Jan 1925
Aswini Kumar Gupta and Others Vs Kamini Kumar De, alias Manoo and Others
Calcutta High Court · 87 Ind. Cas. 798
Bengal Tenancy Act, 1885 — Section 3(3)
High Courts28 Jan 1925
Basanta Kumar Pal and Another Vs Harendra Nath Mukhopadhya and Others
Calcutta High Court · AIR 1926 Cal 107 : 91 Ind. Cas. 796
High Courts28 Jan 1925
Sanatan Bhattacharya Vs King Emperor
Calcutta High Court · AIR 1925 Cal 720
Criminal Procedure Code, 1898 (CrPC) — Section 117, 356, 360
High Courts28 Jan 1925
Sanatan Bhattacharya Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 632
Criminal Procedure Code, 1898 (CrPC) — Section 117, 360
High Courts28 Jan 1925
Fazaruddin and Others Vs Emperor
Calcutta High Court · AIR 1926 Cal 105 : 90 Ind. Cas. 433
Criminal Procedure Code, 1898 (CrPC) — Section 288Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 366
High Courts28 Jan 1925
Aswini Kumar Gupta and Others Vs Kamini Kumar De and Others
Calcutta High Court · AIR 1926 Cal 337(1)
Bengal Tenancy Act, 1885 — Section 3(3)
High Courts26 Jan 1925
Nirmal Kumar Singh Nowlaksha Vs The Secretary of State
Calcutta High Court · AIR 1925 Cal 890
Income Tax Act, 1961 — Section 22(4), 23
High Courts25 Jan 1925
Albert Bonnan Vs Imperial Tobacco Co. (India) Ltd.
Calcutta High Court · AIR 1926 Cal 757 : 94 Ind. Cas. 444
Civil Procedure Code, 1908 (CPC) — Section 95Limitation Act, 1963 — Article 25Sea Customs Act, 1878 — Section 18
High Courts21 Jan 1925
Umesh Narain Chowdhury and Others Vs Secretary of State
Calcutta High Court · AIR 1925 Cal 1157 : 87 Ind. Cas. 575
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts21 Jan 1925
Purna Chandra Thakur and Others Vs Ramesh Chandra Acharjya Chowdhury and Others
Calcutta High Court · AIR 1925 Cal 1218 : 87 Ind. Cas. 753
Bengal Tenancy Act, 1885 — Section 157
High Courts20 Jan 1925
Ananta Kumar Saha and Amanda Chandra Saha Vs Sadhu Charan Saha Poddar Sadhu Charan Saha Poddar Vs Hem Chandra Saha Poddar
Calcutta High Court · AIR 1926 Cal 234 : 87 Ind. Cas. 751
Provincial Insolvency Act, 1920 — Section 24(2)