High Courts25 Feb 1925
Matiur Rasul Vs Abdul Said
Calcutta High Court · AIR 1926 Cal 109 : 89 Ind. Cas. 765
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,470 of 3,204
High Courts24 Feb 1925
Upendra Nath Ghosh and Others Vs Bhusan Sahana and Others
Calcutta High Court · AIR 1926 Cal 462
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts24 Feb 1925
Maurice Mayahas Vs W. Morley and Another
Calcutta High Court · AIR 1925 Cal 937 : 87 Ind. Cas. 508
Limitation Act, 1963 — Section 20
High Courts24 Feb 1925
Fazara Khatun Bibi Vs Matior Rahman and Others
Calcutta High Court · AIR 1925 Cal 1255
High Courts24 Feb 1925
Upendra Nath Ghosh and Others Vs Bhusansahana and Others
Calcutta High Court · 88 Ind. Cas. 970
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts24 Feb 1925
Hari Mohan Dalal Vs Purendra Nath Nag Choudhury and Others
Calcutta High Court · AIR 1926 Cal 356
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 Feb 1925
Baikuntha Kumar Shil Vs Sarat Chandra Nath and Others
Calcutta High Court · AIR 1925 Cal 1257
Registration Act, 1908 — Section 77
High Courts23 Feb 1925
Nayan Tara Dasi and Others Vs Sambhu Nath Midhya
Calcutta High Court · AIR 1925 Cal 932
Provincial Insolvency Act, 1920 — Section 4
High Courts23 Feb 1925
Nayan Tara Dasi Vs Sambhu Nath Midhya
Calcutta High Court · (1925) ILR (Cal) 662
Provincial Insolvency Act, 1920 — Section 4, 75(2)
High Courts19 Feb 1925
Anderson Kirkwood Tennent Vs Walter Mitchel
Calcutta High Court · AIR 1925 Cal 860
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16Evidence Act, 1872 — Section 92(3)
High Courts19 Feb 1925
Nandalal Roy Choudhury and Another Vs Mukundalal De
Calcutta High Court · AIR 1926 Cal 57 : 89 Ind. Cas. 24
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts19 Feb 1925
Shaikh Taleb Ali Vs Shaikh Abdul Razack and Another
Calcutta High Court · AIR 1925 Cal 748
High Courts19 Feb 1925
In Re: Ibrahim and Others
Calcutta High Court · 88 Ind. Cas. 458
Penal Code, 1860 (IPC) — Section 391
High Courts18 Feb 1925
A. H. Turner Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 636
Criminal Procedure Code, 1898 (CrPC) — Section 443, 449
High Courts18 Feb 1925
A.H. Turner Vs King Emperor
Calcutta High Court · AIR 1925 Cal 673
Criminal Procedure Code, 1898 (CrPC) — Section 433(1)(a), 499(c)
High Courts18 Feb 1925
Sudhir Chandra Das Vs Srimati Indumati Chaudhurani and Others
Calcutta High Court · 94 Ind. Cas. 616
High Courts18 Feb 1925
Brojo Nath Das Chaudhury and Others Vs Abdur Rahaman Mia and Another
Calcutta High Court · 89 Ind. Cas. 113
Bengal Tenancy Act, 1885 — Section 49
High Courts18 Feb 1925
Subashini Dasi Vs Habu Ghosh and Others
Calcutta High Court · AIR 1926 Cal 247
High Courts18 Feb 1925
Brojo Nath Das Choudhury and Others Vs Abdur Rahaman Mia and Another
Calcutta High Court · AIR 1926 Cal 466
Bengal Tenancy Act, 1885 — Section 49
High Courts17 Feb 1925
Kanak Kanti Roy Choudhury Vs Srishtidar Mondal and Another
Calcutta High Court · 88 Ind. Cas. 670
Bengal Tenancy Act, 1885 — Section 46