High Courts13 Mar 1925
Jogendra Narayan Das Vs Satyendra Chandra Ghosh Moulik
Calcutta High Court · AIR 1925 Cal 790 : 90 Ind. Cas. 380
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,468 of 3,204
High Courts13 Mar 1925
Ashraf Ali and Others Vs Arman Khan
Calcutta High Court · AIR 1926 Cal 162 : 90 Ind. Cas. 893
Bengal Tenancy Act, 1885 — Section 178, 48
High Courts13 Mar 1925
Emperor Vs Jafar Raki
Calcutta High Court · 89 Ind. Cas. 976
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117(2), 355, 360
High Courts13 Mar 1925
Tiloke Chand Surana and Another Vs J.B. Beattie and Co.
Calcutta High Court · AIR 1926 Cal 204 : 94 Ind. Cas. 538
Transfer of Property Act, 1882 — Section 50
High Courts12 Mar 1925
Jatindra Nath Roy Chowdhury Vs Narayan Das Khettry
Calcutta High Court · (1925) ILR (Cal) 862
Land Acquisition Act, 1894 — Section 3(a)Transfer of Property Act, 1882 — Section 108(h)
High Courts12 Mar 1925
Rai Harendra Nath Chaudhury Vs Sona Gazi and Others
Calcutta High Court · AIR 1926 Cal 259 : 90 Ind. Cas. 504
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7
High Courts12 Mar 1925
Nani Bala Sen Vs Auckland Jute Co. Ltd.
Calcutta High Court · AIR 1925 Cal 893
Fatal Accidents Act, 1855 — Section 1
High Courts12 Mar 1925
Manik Vs King Emperor
Calcutta High Court · AIR 1925 Cal 933
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts12 Mar 1925
Choyenuddin Pramanik and Another Vs Emperor
Calcutta High Court · AIR 1928 Cal 271a
Criminal Procedure Code, 1898 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 109, 211, 211
High Courts12 Mar 1925
Badiar Rahaman Vs Sarada Kanta Datta and Others
Calcutta High Court · AIR 1925 Cal 1103
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts12 Mar 1925
Jatindra Nath Roy Chowdhury and Others Vs Narayan Das Khetry
Calcutta High Court · AIR 1926 Cal 97 : 90 Ind. Cas. 901
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts12 Mar 1925
Nani Bala Sen Vs Auckland Jute Co., Ltd.
Calcutta High Court · (1925) ILR (Cal) 602
Fatal Accidents Act, 1855 — Section 1
High Courts11 Mar 1925
Hon''ble Maharaja Sir Manindra Chandra Nandi Bahadur Vs Bhagabati Devi Chowdhurani and Others
Calcutta High Court · 90 Ind. Cas. 986
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20, Order 41 Rule 33, Order 41 Rule 4
High Courts11 Mar 1925
Panchanon Sarkar and Others Vs Basanta Kumari Dasi and Others
Calcutta High Court · AIR 1925 Cal 1230
High Courts11 Mar 1925
Manindra Chandra Nandi Vs Bhagabati Devi Chowdurani and Others
Calcutta High Court · AIR 1926 Cal 335
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts09 Mar 1925
Agent, Bengal Nagpur Ry. Vs Behari Lal Dutt
Calcutta High Court · AIR 1925 Cal 716 : 90 Ind. Cas. 426
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 23Railways Act, 1890 — Section 75, 77
High Courts09 Mar 1925
Agent, Bengal Nagpur Railway Vs Behari Lal Dutt
Calcutta High Court · (1925) ILR (Cal) 783
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 13Limitation Act, 1963 — Section 22
High Courts06 Mar 1925
Hari Mohan Ghose Vs Sourendra Nath Mitter and Others
Calcutta High Court · AIR 1925 Cal 1153
Bills of Exchange Act, 1882 — Section 23Negotiable Instruments Act, 1881 (NI) — Section 26, 27
High Courts06 Mar 1925
Surendra Narain Deo Vs Nityendra Narain and Others
Calcutta High Court · AIR 1926 Cal 173
High Courts06 Mar 1925
Kumar Surendra Narain Deb Vs Prince Victor Nityendra Narain and Others
Calcutta High Court · 90 Ind. Cas. 267
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5